High Courts22 Dec 2023Disposed Of
Suresh Devi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0080
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 1 of 55
High Courts22 Dec 2023Disposed Of
Jai Ram Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0079
High Courts22 Dec 2023Disposed Of
Atul Sharma Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0067
Constitution Of India, 1950 — Article 226, 227Punjab Media Accreditation Rules, 2009 — Rule 4, 5
High Courts22 Dec 2023Disposed Of
New Dashmesh Tiles Industries, Khamanon Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0066
Constitution Of India, 1950 — Article 226, 227
High Courts22 Dec 2023Disposed Of
Mukesh Garg Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0065
High Courts21 Dec 2023Allowed
Sarbjit Singh Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0072
Constitution Of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 21
High Courts21 Dec 2023Disposed Of
Gurmeet Singh Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0070
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 406, 467, 468
High Courts21 Dec 2023
Amar Singh Vs Regional Passport Officer, Jalandhar
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0069
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 279, 304, 337, 338, 420, 427
High Courts20 Dec 2023Disposed Of
New Dashmesh Tiles Industries, Khamanon Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0078
Constitution Of India, 1950 — Article 226, 227
High Courts20 Dec 2023Disposed Of
New Dashmesh Tiles Industries, Khamanon Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0077
Constitution Of India, 1950 — Article 226, 227
High Courts20 Dec 2023Disposed Of
Sandeep Kumar Contractor Vs HSIIDC And Another
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0074
Constitution Of India, 1950 — Article 226, 227
High Courts20 Dec 2023Disposed Of
M/S Digital Control Systems Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0073
Constitution Of India, 1950 — Article 226, 227
High Courts19 Dec 2023Disposed Of
Chrashni And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0057
High Courts19 Dec 2023Disposed Of
Seema And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0056
High Courts19 Dec 2023Disposed Of
RITES Limited Vs Department Of Tourism, Government Of Jharkhand & Another
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0055
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts19 Dec 2023Disposed Of
M/S Swift Securities Private Limited Vs M/S Jones Lang Lasalle Building Operations Private Limited
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0054
Arbitration And Conciliation Act, 1996 — Section 11, 12
High Courts18 Dec 2023Dismissed
Niranjan Singh And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0064
High Courts18 Dec 2023Dismissed
Hardev Singh Vs M/S R.N. Kapoor Textile Private Limited And Another
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0063
Code Of Civil Procedure, 1908 — Section Order 1 Rule 10, 151Arbitration And Conciliation Act, 1996 — Section 34
High Courts18 Dec 2023Disposed Of
Raj Kumar Garg And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0053
High Courts15 Dec 2023Dismissed
Sunil Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0043
Constitution Of India, 1950 — Article 226, 227