High Courts11 Dec 2023Disposed Of
Avtar Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0034
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2023
1,090 judgments · page 3 of 55
High Courts11 Dec 2023Dismissed
Diler Singh Vs Union Of India & Ors
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0033
Constitution Of India, 1950 — Article 226, 227
High Courts08 Dec 2023
Manik And Another Vs Bank Of Baroda And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0019
Constitution Of India, 1950 — Article 226, 227
High Courts08 Dec 2023Dismissed
Bharat Bhushan And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0018
Constitution Of India, 1950 — Article 226, 227
High Courts08 Dec 2023Disposed Of
Amandeep Kaur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0017
High Courts07 Dec 2023Disposed Of
Harvinder Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0010
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 148, 149, 323, 325, 364Arms Act, 1959 — Section 25, 27
High Courts07 Dec 2023Disposed Of
Sanjay Garg Vs Punjab State Agricultural Marketing Board Punjab (Mandi Board) Through Its Secretary And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0008
High Courts07 Dec 2023Disposed Of
Tarlochan Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0007
Constitution Of India, 1950 — Article 226, 227
High Courts07 Dec 2023Disposed Of
Gurtej Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0006
Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 307Arms Act, 1959 — Section 25, 27, 30
High Courts06 Dec 2023Disposed Of
Manatpreet Kaur And Another Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0016
Constitution Of India, 1950 — Article 226, 227
High Courts06 Dec 2023Disposed Of
Bhishamber Dutt Vs Union Of India & Ors
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0015
Constitution Of India, 1950 — Article 226, 227
High Courts06 Dec 2023Dismissed
Charanjiv Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0014
Constitution Of India, 1950 — Article 226, 227
High Courts06 Dec 2023Dismissed
Krishan Lal Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0013
Constitution Of India, 1950 — Article 226, 227
High Courts06 Dec 2023Dismissed
Sunil Kumar @ Sunil Bhatti Vs Bank Of Baroda And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0012
Constitution Of India, 1950 — Article 14, 16, 32, 142, 226, 309
High Courts05 Dec 2023Dismissed
Kushal Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0032
Constitution Of India, 1950 — Article 226, 227
High Courts05 Dec 2023Disposed Of
M/S Bhola Rice & General Mills Vs Punjab State Civil Supplies Corporation Limited And Anr
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0030
Constitution Of India, 1950 — Article 226, 227
High Courts05 Dec 2023Disposed Of
Jyoti Parkash Vs Punjab National Bank And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0029
Constitution Of India, 1950 — Article 226
High Courts05 Dec 2023Allowed
Sukhbinder Singh Uppal And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0028
Constitution Of India, 1950 — Article 226, 227
High Courts04 Dec 2023Allowed
Vinod Kumar Vs Punjab National Bank & Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0027
Constitution Of India, 1950 — Article 226
High Courts04 Dec 2023Disposed Of
Shashi Bhushan Bansal Vs Life Insurance Company Of India And Others
Punjab And Haryana At Chandigarh · (2023) 12 P&H CK 0026
Constitution Of India, 1950 — Article 215