High Courts24 Dec 1998Dismissed
Improvement Trust and Another Vs Rajinder Singh and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 455 : (1999) 2 RCR(Civil) 628
Punjab Municipal Act, 1911 — Section 195, 195A, 81
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 1 of 83
High Courts24 Dec 1998Dismissed
S.P. Kaushik Vs State Bank of Patiala and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 406 : (1999) 2 RCR(Civil) 443
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Dec 1998Dismissed
State of Haryana and Another Vs Jagir Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 259
Land Acquisition Act, 1894 — Section 23, 4
High Courts24 Dec 1998
Ranbir Singh (Ex. Const.) Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 435
Punjab Police Rules, 1934 — Rule 16.2
High Courts24 Dec 1998
Kulwant Singh Bhullar Vs Sukhwant Kaur
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 486 : (1999) 1 RCR(Criminal) 852
High Courts24 Dec 1998
Lord Shiva Charitable Trust Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 618 : (1999) 1 RCR(Criminal) 706
High Courts24 Dec 1998
Dayal Kuar Vs Rajinder Kaur and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 393
Contempt of Courts Act, 1971 — Section 12
High Courts24 Dec 1998Dismissed
Gurmail Singh and Others Vs Amrit Singh and Another
Punjab And Haryana At Chandigarh · (1999) 3 CivCC 285 : (1999) 123 PLR 68 : (2000) 1 RCR(Civil) 70
High Courts24 Dec 1998Dismissed
State of Haryana and another Vs Jagir Kaur and others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 259 : (1999) 3 RCR(Civil) 135
Land Acquisition Act, 1894 — Section 18
High Courts23 Dec 1998
Maya Devi Vs Raj Rani
Punjab And Haryana At Chandigarh · (1999) 123 PLR 436 : (2000) 1 RCR(Civil) 386
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts23 Dec 1998
Commissioner of Income Tax Vs Haryana Minerals Ltd.
Punjab And Haryana At Chandigarh · (1999) 156 CTR 356 : (2000) 242 ITR 704 : (2001) 118 TAXMAN 758
Income Tax Act, 1961 — Section 256(2)
High Courts23 Dec 1998
Hari Singh Vs Piare Lal
Punjab And Haryana At Chandigarh · (1999) 123 PLR 166 : (1999) 3 RCR(Civil) 240
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts22 Dec 1998
Kishan Chand Vs Financial Commissioner, Haryana
Punjab And Haryana At Chandigarh · (1999) 3 ICC 501 : (1999) 1 PLJ 364 : (1999) 2 RCR(Civil) 574
High Courts22 Dec 1998Allowed
Satya Devi Vs Kanta Rani and Others
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 47 : (1999) 2 CivCC 143 : (1999) 123 PLR 724 : (1999) 1 RCR(Civil) 710
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
High Courts22 Dec 1998Dismissed
Gian Chand and Others Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 74 : (1999) 3 RCR(Civil) 281
Punjab Security of Land Tenures Act, 1953 — Section 14A, 9Punjab Security of Land Tenures Rules, 1956 — Rule 22Punjab Tenancy Act, 1887 — Section 17, 18
High Courts22 Dec 1998
Commissioner of Income Tax Vs Chaman Lal Chandok
Punjab And Haryana At Chandigarh · (2000) 241 ITR 442
Income Tax Act, 1961 — Section 10(14), 28
High Courts22 Dec 1998
Amrik Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 164
High Courts22 Dec 1998
Tarsem Lal Single Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 158
High Courts22 Dec 1998
Nirmal Singh @ Nimma Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 12 P&H CK 0045
High Courts22 Dec 1998
Commissioner of Income Tax Vs H.S. Sandhu
Punjab And Haryana At Chandigarh · (1999) 156 CTR 533 : (1999) 237 ITR 167
Income Tax Act, 1961 — Section 10(14)