High Courts22 Dec 1998
Shri V.K. Khanna, IAS, Presiding officer, Sales Tax Tribunal, Chandigarh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1998) 12 P&H CK 0017
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 2 of 83
High Courts22 Dec 1998Allowed
The Food Corporation of India Vs Shri Sukhdev Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 565 : (1999) 2 RCR(Civil) 584
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Dec 1998
Simarjet Kaur Vs Chandigarh Administration through its Administrator
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 412 : (1999) 2 PLR 609 : (1999) 2 RCR(Civil) 572
High Courts21 Dec 1998
V.K. Khanna Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 186
Constitution of India, 1950 — Article 226, 51APunjab Business Rules — Rule 48
High Courts21 Dec 1998
Sh. Kartar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 574
Constitution of India, 1950 — Article 310, 311Punjab Reorganisation Act, 1966 — Section 82
High Courts21 Dec 1998
Niranjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 268
High Courts21 Dec 1998
Maha Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 208 : (1999) 2 RCR(Criminal) 247
High Courts21 Dec 1998
Simarjet Kaur Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1999) 122 PLR 609
Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 11D
High Courts21 Dec 1998
Kuldip Singh and Others Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 29 : (1999) 4 RCR(Civil) 61
Land Acquisition Act, 1894 — Section 23
High Courts20 Dec 1998
Arun Kumar Jain Vs State Bank of India
Punjab And Haryana At Chandigarh · (1999) 3 CCC 170 : (1999) 2 CurLJ 26 : (1999) 1 PLR 436 : (1999) 2 RCR(Civil) 520
High Courts19 Dec 1998Dismissed
Daya Singh Vs Smt. Bishan Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 1 DMC 396
Criminal Procedure Code, 1973 (CrPC) — Section 125(3)
High Courts18 Dec 1998Allowed
Rajinder Mohan Vs Manohar Lal
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 585 : (1999) 121 PLR 314 : (1999) 1 RCR(Civil) 641
Civil Procedure Code Amendment Act, 1976 — Section 115Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Dec 1998
Subhash Chand Vs Punjab State
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 567
High Courts18 Dec 1998
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 89
High Courts18 Dec 1998
Anil Kumar Vs Rita Kumari
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 813
High Courts18 Dec 1998Dismissed
Sukhar Enterprises Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 191 : (1999) 122 PLR 304 : (1999) 2 RCR(Civil) 174
Punjab Urban Estates (Development and Regulation) Act, 1964 — Section 3
High Courts18 Dec 1998
Gaurav and Another Vs Shri Vikram Kumar Aggarwal and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 536 : (1999) 2 RCR(Civil) 521
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts18 Dec 1998Dismissed
Jasmer Singh and Others Vs The Chandigarh State Cooperative Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 351
Constitution of India, 1950 — Article 14, 16
High Courts17 Dec 1998Allowed
Kirpal Kaur and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) ACJ 863
High Courts17 Dec 1998Dismissed
Punjab National Bank Vs Kaka Ram Babu Ram Aggarwal
Punjab And Haryana At Chandigarh · (1999) 121 PLR 375 : (1999) 2 RCR(Civil) 561