High Courts22 Dec 1967Allowed
Labhoo Ram Vs Seetal
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0007
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1967
283 judgments · page 1 of 15
High Courts20 Dec 1967Dismissed
Badri Parsaad Vs Bachan Singh
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0004
Punjab Regulation of Accounts Act, 1930 — Section 3(1)(a)
High Courts19 Dec 1967Dismissed
The Fazilka Electric Supply Company Ltd. Vs The Punjab State and another
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0005
Arbitration Act, 1940 — Section 15
High Courts15 Dec 1967Allowed
The Gram Panchayat Kamalpur Vs The Deputy Commissioner, District Jind and others
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0025
Constitution of India, 1950 — Article 226
High Courts15 Dec 1967Allowed
Shankar Singh Vs Chanan Singh
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0020
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Dec 1967Dismissed
The State of Haryana Vs Shamsher Jang Shukla
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0019
Constitution of India, 1950 — Article 309
High Courts14 Dec 1967
COMMISSIONER OF Income Tax Vs KISHORI LAL SUNDER LAL.
Punjab And Haryana At Chandigarh · (1968) 69 ITR 229
Income Tax Act, 1922 — Section 26A
High Courts13 Dec 1967
DAL CHAND and SONS Vs COMMISSIONER OF Income Tax.
Punjab And Haryana At Chandigarh · (1968) 69 ITR 247
Income Tax Act, 1922 — Section 61(1)Income Tax Act, 1961 — Section 10(2)(vii)
High Courts12 Dec 1967Allowed
Tirlochan Singh Vs Karnail Singh and Another
Punjab And Haryana At Chandigarh · AIR 1968 P&H 416 : (1968) CriLJ 1199
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 107, 108, 161, 171B
High Courts11 Dec 1967Allowed
Amin Lal and another Vs Bajrang Dass and others
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts08 Dec 1967Dismissed
The Mansa Roadways (Private) Limited Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 772
Constitution of India, 1950 — Article 226, 227Punjab Passengers and Goods Taxation Act, 1952 — Section 3, 3(1), 3(3), 4, 8Punjab Passengers and Goods Taxation Rules, 1952 — Rule 9
High Courts07 Dec 1967Allowed
Balwant Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0023
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts07 Dec 1967Allowed
Santokh Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0022
Constitution of India, 1950 — Article 226
High Courts07 Dec 1967Dismissed
Bisban Devi and Others Vs Sirbakhsh Singh and Another
Punjab And Haryana At Chandigarh · (1968) ACJ 313
Motor Vehicles Act, 1988 — Section 110A
High Courts07 Dec 1967Allowed
Ram Rattan Bakshi Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1968 P&H 436
Constitution of India, 1950 — Article 14, 16, 311
High Courts07 Dec 1967Dismissed
Jarmej Singh Vs State
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0006
Penal Code, 1860 (IPC) — Section 307
High Courts07 Dec 1967Dismissed
His Highness Nawab Iftikhar Ali Khan Vs Union of India and another
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0003
Constitution of India, 1950 — Article 226
High Courts06 Dec 1967Dismissed
Jagat Singh Vs Jai Dev
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0024
High Courts06 Dec 1967
Balbir Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0001
Constitution of India, 1950 — Article 226
High Courts05 Dec 1967Dismissed
Dr. Om Parkash and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0021
Constitution of India, 1950 — Article 226, 227