High Courts05 Dec 1967Dismissed
Kishan Dev and others Vs The State of Punjab and other
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0013
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1967
283 judgments · page 2 of 15
High Courts04 Dec 1967Dismissed
Parsano Vs Hazara Singh
Punjab And Haryana At Chandigarh · AIR 1968 P&H 352 : (1968) CriLJ 1119 : (1968) 1 ILR (P&H) 767
Criminal Procedure Code, 1898 (CrPC) — Section 29(2), 417(3), 5Limitation Act, 1963 — Section 29, 5
High Courts04 Dec 1967Allowed
Dwarka Das Vs Smt. Ramlubhai
Punjab And Haryana At Chandigarh · (1969) RCR(Rent) 682
High Courts01 Dec 1967Dismissed
Ajaib Singh Vs Buta Singh
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0015
Limitation Act, 1963 — Article 10 Schedule 1
High Courts01 Dec 1967Dismissed
Smt. Sodhan Devi and others Vs Deputy Chief Settlement Commissioner and others
Punjab And Haryana At Chandigarh · (1967) 12 P&H CK 0002
Punjab Tenancy Act, 1887 — Section 53
High Courts30 Nov 1967Allowed
Dalip Singh Chandu Ram and Another Vs Mani Ram Gudara and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 459
Northern India Canal and Drainage Act, 1873 — Section 68
High Courts30 Nov 1967Dismissed
Gurdev Singh Vs The Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 643
Constitution of India, 1950 — Article 226, 227Punjab Panchayat Samitis (Primary Members) Election Rules, 1961 — Rule 3, 3BPunjab Panchayat Samitis and Zila Parishads Act, 1961 — Section 113A, 113A(1), 113A(2), 3, 3(1)
High Courts29 Nov 1967
Patiala Bus Service, Pvt. Ltd. Vs The Regional Tarnsport Authority, Patiala and Others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0052
Motor Vehicles Act, 1988 — Section 57
High Courts29 Nov 1967Dismissed
Dalip Singh Vs Mst. Kishono and Others
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 755
High Courts29 Nov 1967
Mohan and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1968) CriLJ 1302
Penal Code, 1860 (IPC) — Section 307, 34
High Courts29 Nov 1967Dismissed
Lachhman Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 762 : (1968) 70 PLR 441
Motor Vehicles (Amendment) Act, 1956 — Section 54(3)Motor Vehicles Act, 1939 — Section 60, 60(1)
High Courts29 Nov 1967Dismissed
Lachhman Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 762 : (1968) 70 PLR 441
Motor Vehicles Act, 1988 — Section 60
High Courts28 Nov 1967
STATE BANK OF INDIA Vs CONTROLLER OF ESTATE DUTY AND ANOTHER.
Punjab And Haryana At Chandigarh · (1968) 69 ITR 270
Estate Duty Act, 1953 — Section 12, 13, 27, 33, 35
High Courts28 Nov 1967Dismissed
Jagdev Singh and others Vs Smt. Chand Kaur and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0030
Specific Relief Act, 1877 — Section 9
High Courts28 Nov 1967Dismissed
Lakshmi Sugar Mills Co. Private Ltd. Vs National Industrial Corporation Ltd.
Punjab And Haryana At Chandigarh · (1966) 36 CompCas 31 : (1968) 1 ILR (P&H) 741
Companies Act, 1956 — Section 433, 434(1)
High Courts24 Nov 1967Dismissed
Sain Dass Vs Ch. Nebha Ram and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0045
Constitution of India, 1950 — Article 133
High Courts24 Nov 1967Dismissed
Balwant Singh and others Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0029
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts24 Nov 1967Allowed
Devi Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 720
Constitution of India, 1950 — Article 226, 227Punjab Reorganisation Act, 1966 — Section 2, 82, 82(1), 83
High Courts24 Nov 1967Dismissed
Shrimati Bhupinderpal, Kaur Vs The Financial Commissioner (Revenue) Punjab and others
Punjab And Haryana At Chandigarh · (1967) 11 P&H CK 0013
Constitution of India, 1950 — Article 226
High Courts24 Nov 1967Dismissed
Bhupinderpal Kaur Vs The Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1968) 1 ILR (P&H) 725
Constitution of India, 1950 — Article 226