Punjab And Haryana At Chandigarh Judgments 2022

High Courts23 Dec 2022Allowed

Rana Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0095

Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37

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High Courts23 Dec 2022Allowed

Gaurav Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0094

Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446

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High Courts23 Dec 2022Allowed

Prem Singh @ Kala Pehalwan Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0093

Code Of Criminal Procedure, 1973 — Section 437A, 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiiia), 37

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High Courts23 Dec 2022Allowed

Karmjit Kaur Sidhu And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0092

Code Of Criminal Procedure, 1973 — Section 320, 482

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High Courts23 Dec 2022Allowed

Jagsir Alias Jasvir Singh Alias Seera And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0091

Code Of Criminal Procedure, 1973 — Section 437A, 438, 438(2), 446Evidence Act, 1872 — Section 27

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High Courts23 Dec 2022Allowed

Ram Nath Sethi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0090

Code Of Criminal Procedure, 1973 — Section 438(2), 439, 446

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High Courts23 Dec 2022Allowed

Chamkaur Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0089

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High Courts23 Dec 2022Allowed

Ram Asra @ Pappu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0088

Code Of Criminal Procedure, 1973 — Section 362, 438(2), 482, 446

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High Courts23 Dec 2022Allowed

Rakesh Kumar @ Babbu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0086

Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37

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High Courts22 Dec 2022Allowed

Darshana Kumari @ Darshna Bhatti Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0082

Code Of Criminal Procedure, 1973 — Section 82, 482

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High Courts22 Dec 2022Allowed

Manjit Singh @ Manjit @ Jojo Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2022) 12 P&H CK 0079

Code Of Criminal Procedure, 1973 — Section 437A, 438(2), 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 37

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High Courts22 Dec 2022Allowed