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Punjab And Haryana At Chandigarh judgments, 2025

806 judgments · page 1 of 41

High Courts31 Dec 2025Dismissed

Jaspal Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2038

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 3(5), 118(1), 126(2), 324(4), 351(2)
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High Courts31 Dec 2025Allowed

Palak Gupta Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2037

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 482, 482(2),Bharatiya Nyaya Sanhita, 2023-Section 61, 316(2), 318(4), 336(3), 338, 340
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High Courts31 Dec 2025Dismissed

Bhupinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2036

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 21(C), 24, 27A, 29, 37Air Craft Act, 1934-Section 10, 11, 12
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High Courts31 Dec 2025Allowed

Ashok Babbar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2034

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 482, 482(2)Indian Penal Code, 1860-Section 420
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High Courts31 Dec 2025Disposed Of

Arjun Gupta Vs State Of Uttar Pradesh

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2033

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 313, 354, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012-Section 9, 10
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High Courts30 Dec 2025Dismissed

Gurmukh Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2021

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 109, 190, 191(3), 125, 126(2), 324(4)Arms Act, 1959-Section 25, 27
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High Courts29 Dec 2025Disposed Of

Kuldeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2039

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 120B, 201, 380, 406, 448, 498A, 506
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High Courts26 Dec 2025Dismissed

Sunil Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 2000

Indian Penal Code, 1860-Section 34, 304B, 306, 323, 498ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
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High Courts26 Dec 2025Dismissed

Parkash Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2025) 12 P&H CK 1998

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438
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