High Courts24 Dec 1970Dismissed
The State Bank of Patiala Vs Shri Balbir Singh and others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0029
Societies Registration Act, 1860 — Section 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 1 of 25
High Courts24 Dec 1970Allowed
Hardial Singh Vs The State of Haryana, etc.
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 521
Punjab Co-operative Societies Act, 1961 — Section 11, 48, 68, 69, 86
High Courts24 Dec 1970Allowed
Amar Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 1 ILR (P&H) 720
Constitution of India, 1950 — Article 13(2), 14, 19, 19(1), 213Haryana Legislature Act, 1969 — Section 2, 3, 3(3)Haryana State Legislature (Delegation of Powers) Act, 1967 — Section 3, 3(2)
High Courts22 Dec 1970Allowed
Mohan Dal Mills Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1971) 28 STC 424
Constitution of India, 1950 — Article 226Punjab General Sales Tax Act, 1948 — Section 5
High Courts21 Dec 1970
Commissioner of Income Tax Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 458 : (1972) 85 ITR 422
Income Tax Act, 1922 — Section 25(4)
High Courts19 Dec 1970
Commissioner of Income Tax (Central) Vs Vijay Kumar Behal
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 349 : (1971) 81 ITR 202
Wealth Tax Act, 1957 — Section 2
High Courts18 Dec 1970Allowed
Bata Shoe Company Pvt. Ltd Vs Chief Administrator Chandigarh and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 567 : (1971) 73 PLR 154
Punjab State Legislature (Delegation of Powers) Act, 1951 — Section 3
High Courts18 Dec 1970Dismissed
Chetan Dass Vs Maru and Another
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 574
East Punjab Displaced Persons (Land Resettlement) Act, 1949 — Section 2, 2(1), 2(11)Punjab Security of Land Tenures Act, 1953 — Section 18, 2(3)
High Courts18 Dec 1970
Bata Shoe Company Private Ltd. Vs The Chief Administator, Chandigarh Administration Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 567 : (1971) 73 PLR 154
Capital of Punjab (Development and Regulation) Act, 1952 — Section 12, 2Punjab State Legislature (Delegation of Powers) Act, 1951 — Section 3
High Courts18 Dec 1970Dismissed
Nand Ram and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 456
Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 2
High Courts17 Dec 1970Dismissed
Abdul Latif Khan Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0040
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 32N
High Courts17 Dec 1970Dismissed
The Jullundur Central Co-operative Bank Ltd. Vs Gian Singh
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 453
High Courts17 Dec 1970Dismissed
Bir Bhan and another Vs Ram Lal Sharma and another
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0003
Penal Code, 1860 (IPC) — Section 448
High Courts16 Dec 1970Dismissed
Gurmel Singh Vs Mukhtiar Singh and Others
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0045
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14
High Courts16 Dec 1970
Commissioner of Income Tax Vs Saraswati Industrial Syndicate
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 448
Income Tax Act, 1922 — Section 10(2)
High Courts16 Dec 1970
Commissioner of Income Tax Vs Kanhaya Lal Gurmukh Singh
Punjab And Haryana At Chandigarh · (1973) 87 ITR 476
Income Tax Act, 1961 — Section 148, 149, 149(3), 163, 163(2)
High Courts16 Dec 1970Dismissed
M/S Chandra Industries Refrigeration Engineers and Manufacturers, Jullundur Vs The Punjab State
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0006
Punjab General Sales Tax Act, 1948 — Section 5(2)(a)(ii)
High Courts16 Dec 1970
COMMISSIONER OF Income Tax, PUNJAB, JAMMU AND KASHMIR AND HIMACHAL PRADESH Vs SARASWATI INDUSTRIAL SYNDICATE.
Punjab And Haryana At Chandigarh · (1972) 83 ITR 352
Income Tax Act, 1922 — Section 10(4)
High Courts15 Dec 1970Dismissed
Sohan Lal and another Vs Central Government and another
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0049
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts15 Dec 1970Dismissed
Chuni Lal Vs The state of Haryana
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0013
Punjab Land Revenue Act, 1887 — Section 42