High Courts03 Dec 1970
SARASWATI INDUSTRIAL SYNDICATE LTD. Vs COMMISSIONER OF Income Tax, PATIALA.
Punjab And Haryana At Chandigarh · (1972) 84 ITR 544
Income Tax Act, 1961 — Section 143, 37
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1970
485 judgments · page 3 of 25
High Courts02 Dec 1970Allowed
Karnail Singh Doad etc. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 496
City of Bangalore Improvement (Amendment) Act, 1960 — Section 27AConstitution of India, 1950 — Article 14, 213, 213(1), 226, 227General Clauses Act, 1897 — Section 2(31)
High Courts02 Dec 1970
Gondhara Transport Co. P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1972) 84 ITR 294
Income Tax Act, 1922 — Section 66(1)
High Courts02 Dec 1970
Manmohan Singh Vs Sat Narain and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 400 : (1973) 1 ILR (P&H) 524
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts01 Dec 1970Allowed
Dula Ram Vs The Municipal Committee, Hissar
Punjab And Haryana At Chandigarh · (1970) 12 P&H CK 0048
Constitution of India, 1950 — Article 226
High Courts01 Dec 1970
LAXMI GINNING AND OIL MILLS Vs COMMISSIONER OF Income Tax, PATIALA.
Punjab And Haryana At Chandigarh · (1971) 82 ITR 958
Income Tax Act, 1922 — Section 66(1)
High Courts01 Dec 1970Allowed
Dula Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 491
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts01 Dec 1970Dismissed
Rattan Lal and Company Vs State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 473
Central Sales Tax (Amendment) Act, 1969 — Section 10, 3, 8, 9Central Sales Tax Act, 1956 — Section 14, 15, 2, 2(1), 3Constitution of India, 1950 — Article 14, 246, 269(1), 301, 303(1)
High Courts01 Dec 1970
Dula Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 491
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts30 Nov 1970Allowed
Bhim and others Vs Harish Chander
Punjab And Haryana At Chandigarh · (1970) 11 P&H CK 0062
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12
High Courts30 Nov 1970
Piare Lal Vs Banu Mal and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 471 : (1973) 1 ILR (P&H) 431 : (1971) RCR(Rent) 75
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts30 Nov 1970
Bhag Singh and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1971) CriLJ 903
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Nov 1970
Ram Sarup Malhotra Vs The Chief Commissioner and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 414
Chandigarh (Sales of Sites and Buildings) Rules, 1960 — Rule 9
High Courts27 Nov 1970
Balwant Singh and Another Vs Jagdish Singh, Cheema
Punjab And Haryana At Chandigarh · AIR 1971 P&H 474
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts27 Nov 1970Dismissed
Gurmukh Singh Vs Dr. Ranbir Singh and Others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 427
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 10
High Courts26 Nov 1970Dismissed
Kashmir Singh Vs Mehar Chand
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 419
Limitation (Amendment) Act, 1968 — Article 10 , 97
High Courts26 Nov 1970
Shanthi Parkash and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 447
Constitution of India, 1950 — Article 13(3), 14, 226East Punjab Utilization of Lands Act, 1949 — Section 12, 14, 14A, 6
High Courts26 Nov 1970Dismissed
S. Mehar Chand Krishan Kumar Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1971) 28 STC 643
Punjab General Sales Tax Act, 1948 — Section 22
High Courts25 Nov 1970
Ram Parkash Nagar Vs Haryana Agricultural University, Hissar and Another
Punjab And Haryana At Chandigarh · AIR 1971 P&H 369
Haryana and Punjab Agricultural Universities Act, 1970 — Section 33(3)
High Courts25 Nov 1970
Arjan Vs Baley
Punjab And Haryana At Chandigarh · AIR 1971 P&H 469
Punjab Security of Land Tenures Act, 1953 — Section 9Punjab Tenancy Act, 1887 — Section 100(2)