High Courts10 Dec 1970

Chint Ram and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · AIR 1971 P&H 310 : (1971) CriLJ 971 : (1971) 1 ILR (P&H) 628

Essential Commodities Act, 1955 — Section 6Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts07 Dec 1970Dismissed

State of Punjab etc. Vs Sham Lal Gupta

Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 550

Arbitration Act, 1940 — Section 37Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 115, 120, 56, 19