High Courts29 Dec 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 288
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,575 judgments · page 1 of 79
High Courts24 Dec 1996Dismissed
Punjab Tractors Limited and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 95 ELT 172 : (1996) 115 PLR 50
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts20 Dec 1996
Devinder Singh Pannu Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 569 : (1998) 2 RCR(Civil) 536
High Courts20 Dec 1996
Jagan Nath Goyal Vs Life Insurance Corporation of India
Punjab And Haryana At Chandigarh · (1996) 12 P&H CK 0019
High Courts19 Dec 1996Dismissed
Ashok Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 543 : (1997) 116 PLR 675 : (1997) 3 RCR(Civil) 110 : (1997) 2 RCR(Criminal) 223
Constitution of India, 1950 — Article 226Punjab Town Improvement Act, 1922 — Section 36
High Courts19 Dec 1996
Mohinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 101 : (1997) 1 RCR(Criminal) 613
High Courts19 Dec 1996
Joga Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 98 : (1997) 1 CurLJ 684 : (1997) 2 RCR(Criminal) 809
High Courts19 Dec 1996
Swaran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 718
High Courts19 Dec 1996Allowed
The Executive Engineer 'DS' Division, Punjab State Electricity Board Vs The Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1997) 115 PLR 528
Industrial Disputes Act, 1947 — Section 10, 33C(2)
High Courts19 Dec 1996
Matu Ram (Dead) through his LRs and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 108
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 408
High Courts19 Dec 1996Dismissed
Ashok Kumar Vs Rajni and Others
Punjab And Haryana At Chandigarh · (1996) 12 P&H CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Dec 1996
Jit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 LLR 403 : (1997) 4 RCR(Civil) 426
High Courts18 Dec 1996
Gurinder Singh Sodhi Vs Ramesh Kumari and Others
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 23 : (1997) 116 PLR 682 : (1997) 3 RCR(Civil) 36
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts18 Dec 1996Dismissed
Manmohan Mehta and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 2 ILR (P&H) 195
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Dec 1996
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 457
High Courts18 Dec 1996
Deva Singh (Died) through his LRs. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 224 : (1997) 3 RCR(Civil) 24
High Courts18 Dec 1996
Charan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 420 : (1997) 2 RCR(Criminal) 19
High Courts18 Dec 1996
Doon Convent Public School Vs Kamlesh Sharma
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 227
High Courts18 Dec 1996Dismissed
The Chandigarh Vayu Bharti Cooperative House Building Society and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 244 : (1997) 3 RCR(Civil) 345
Constitution of India, 1950 — Article 14
High Courts18 Dec 1996Dismissed
Hindustan Lever Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 61
Punjab General Sales Tax Act, 1948 — Section 14B(7)