High Courts13 Dec 1996Allowed
Virnarpinder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 104
Industrial Disputes Act, 1947 — Section 2, 25, 25F
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 3 of 80
High Courts13 Dec 1996
Rakesh Kumar Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 56
Motor Vehicles Act, 1939 — Section 110A
High Courts13 Dec 1996Allowed
Indian Oil Corporation Ltd. Vs Commissioner, Jalandhar Division and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 545 : (1997) 2 RCR(Civil) 537
Punjab Municipal Act, 1911 — Section 2(3)Punjab Municipal Corporation Act, 1976 — Section 93
High Courts13 Dec 1996
Hardam Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 611 : (1997) 2 RCR(Civil) 369
Northern India Canal and Drainage Act, 1873 — Section 68(1)
High Courts12 Dec 1996Dismissed
Gulu Ram and Others Vs Chief Secretary, Haryana Govt.
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 507 : (1997) 117 PLR 478 : (1997) 3 RCR(Civil) 332
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(1)
High Courts12 Dec 1996
Arun Madan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 690
High Courts12 Dec 1996
Ashok Kumar Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 718
High Courts12 Dec 1996
Kulbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 403
High Courts12 Dec 1996
Panipat Cooperative Sugar Mills Limited Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 110
Industrial Disputes Act, 1947 — Section 10
High Courts12 Dec 1996
Mamta Devi and Another Vs Swaran Singh and Others
Punjab And Haryana At Chandigarh · (1997) ACJ 702 : (1997) 115 PLR 846 : (1997) 2 RCR(Civil) 592
Motor Vehicles Act, 1988 — Section 171
High Courts11 Dec 1996Allowed
Gram Panchayat Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 550 : (1997) 2 RCR(Civil) 541
High Courts11 Dec 1996Allowed
State of Punjab Vs Baru Ram
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 833 : (1997) 115 PLR 680
Industrial Disputes Act, 1947 — Section 17B
High Courts11 Dec 1996
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 418
High Courts11 Dec 1996
Karam Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 270
High Courts11 Dec 1996Allowed
Ranbir Singh Ram Gopal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2002) 125 STC 326
Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 26, 39, 40, 41, 64Haryana General Sales Tax Rules, 1975 — Rule 39A
High Courts11 Dec 1996Dismissed
Good Year India Limited and Another Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 252
Constitution of India, 1950 — Article 301Haryana General Sales Tax Act, 1973 — Section 31, 31(1), 32, 9
High Courts10 Dec 1996
I.D.Kaushik, HCS, S.D.O.(C) Vs Gajraj Singh
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 729
High Courts10 Dec 1996
Krishan Kumar Vs Haryana State Federation of Consumers Co-op. Wholesale Stores Ltd. (CONFED) and Another
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 667 : (1998) 118 PLR 831
Constitution of India, 1950 — Article 14
High Courts10 Dec 1996Dismissed
Ram Kumar Gupta Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 668 : (1997) 2 RCR(Civil) 379
High Courts10 Dec 1996Dismissed
Gurmail Singh and Others Vs Jit Singh and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 675
Limitation Act, 1963 — Article 58