High Courts09 Dec 1996
Satbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 509
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 4 of 80
High Courts09 Dec 1996
M.N.Murli Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 107
High Courts08 Dec 1996
Rattan Chand Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (1997) 1 CCC 206 : (1997) 1 CivCC 206 : (1997) 4 Crimes 399 : (1997) 1 PLR 331 : (1997) 2 RCR(Civil) 422
High Courts05 Dec 1996Dismissed
Hindustan Chemicals Industries Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 88 CompCas 794 : (1997) 2 RCR(Criminal) 192
Insecticides Act, 1968 — Section 33
High Courts05 Dec 1996Dismissed
Amir Chand Sethi and Sons Vs Assessing Authority and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 608
Punjab General Sales Tax Act, 1948 — Section 10(7)
High Courts05 Dec 1996
Avtar Singh Walia Vs Chandigarh Administration, Chandigarh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 42
High Courts05 Dec 1996
Amit Gupta Vs Rajesh Ranka
Punjab And Haryana At Chandigarh · (1997) 3 AICLR 795 : (1997) 2 RCR(Criminal) 334
High Courts05 Dec 1996
Court of its own Motion Vs Virender More
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 81
High Courts05 Dec 1996
Naresh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 Crimes 587 : (1997) 1 RCR(Criminal) 610
High Courts05 Dec 1996Dismissed
Gulmohar Estates Limited and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 547 : (1997) 3 RCR(Civil) 415
Constitution of India, 1950 — Article 14, 226Haryana Development and Regulation of Urban Areas Act, 1975 — Section 5Haryana Development and Regulation of Urban Areas Rules, 1976 — Rule 11
High Courts05 Dec 1996Dismissed
Ram Narain Singh Vs Smt. Gurinder Kaur and Another
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 204 : (1997) 116 PLR 1 : (1997) 4 RCR(Civil) 301
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5Punjab Courts Act, 1918 — Section 44
High Courts04 Dec 1996
Sadhu Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 743 : (1997) 2 RCR(Civil) 665
Land Acquisition Act, 1894 — Section 23
High Courts04 Dec 1996Dismissed
Markfed Vanaspati and Allied Indus. Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1998) 79 ECR 258
Central Excises and Salt Act, 1944 — Section 4
High Courts04 Dec 1996
Oswal Vanaspati and Allied Industries Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1998) 59 ECC 497 : (1997) 94 ELT 296
Central Excises and Salt Act, 1944 — Section 4, 4(4)Constitution of India, 1950 — Article 246
High Courts04 Dec 1996Dismissed
Kishan Chand and Co. Oil Industries Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 71 ECR 15
Central Excises and Salt Act, 1944 — Section 4, 4(4)
High Courts04 Dec 1996
The Faridabad Complex Administration Vs The Commissioner, Ambala Division and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 527 : (1997) 2 RCR(Civil) 449
Constitution of India, 1950 — Article 226, 227
High Courts04 Dec 1996Dismissed
Amrit Banaspati Co. Ltd. and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 70 ECR 259
Central Excises and Salt Act, 1944 — Section 4
High Courts03 Dec 1996Dismissed
Joginder Vs Nirmal Gir (Deceased) and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 804 : (1997) 3 RCR(Civil) 616
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts03 Dec 1996
Haryana State Vs Goel Project
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Civil) 303
High Courts03 Dec 1996
Haryana Financial Corporation Ltd., Chandigarh Vs Bags and Cartons and another
Punjab And Haryana At Chandigarh · AIR 1997 P&H 176 : (1998) 94 CompCas 704 : (1997) 115 PLR 757 : (1997) 2 RCR(Civil) 66
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 24, 25, 25A, 26, 27