High Courts03 Dec 1996Dismissed
S.R. Chaudhari Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 531
Constitution of India, 1950 — Article 164(4)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 5 of 80
High Courts02 Dec 1996
COMMISSIONER OF WEALTH TAX Vs KARANBIR SINGH (HUF)
Punjab And Haryana At Chandigarh · (1999) 156 CTR 441 : (2000) 108 TAXMAN 187
Wealth Tax Act, 1957 — Section 27(3)
High Courts02 Dec 1996Dismissed
Sukhmander Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 390 : (1997) 2 RCR(Civil) 275 : (1997) 2 RCR(Civil) 95
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 5
High Courts02 Dec 1996
Sudesh Kumari Vs Sukhdev Raj and another
Punjab And Haryana At Chandigarh · (1997) 1 CurLJ 511 : (1997) 2 RCR(Civil) 328
High Courts02 Dec 1996Dismissed
General Manager, Northern Railway and Another Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 686
Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts02 Dec 1996Dismissed
Harbilas Rai Bansal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 536 : (1997) 1 RCR(Rent) 321
Constitution of India, 1950 — Article 14, 19East Punjab Urban Rent Restriction Act, 1949 — Section 4
High Courts30 Nov 1996
Lakhvinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CrLJ 4511 : (1996) 2 RCR(Criminal) 372
High Courts29 Nov 1996
Jogi Ram and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 116 PLR 303 : (1997) 3 RCR(Civil) 377
Land Acquisition Act, 1894 — Section 23
High Courts29 Nov 1996Dismissed
Teja Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1997) 227 ITR 311 : (1997) 116 PLR 185 : (1997) 2 RCR(Civil) 417 : (2001) 114 TAXMAN 176
Constitution of India, 1950 — Article 226Estate Duty Act, 1953 — Section 53, 59
High Courts29 Nov 1996Allowed
Abnash Chander and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 619 : (1997) 2 RCR(Civil) 466
Punjab Land Reforms Act, 1972 — Section 28
High Courts29 Nov 1996
Gursewak Singh Vs The Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1997) 115 PLR 418
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Nov 1996Dismissed
Joginder Singh and Others Vs Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 116
High Courts28 Nov 1996
Hukam Chand Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 406
Criminal Procedure Code, 1973 (CrPC) — Section 301, 401
High Courts28 Nov 1996Dismissed
Ved Parkash Vs Gopal Bansal
Punjab And Haryana At Chandigarh · (1997) 115 PLR 408 : (1997) 2 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, 115
High Courts28 Nov 1996Allowed
Smt. Parmilesh Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 88 : (1997) 115 PLR 178 : (1996) 1 RCR(Civil) 486
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13
High Courts28 Nov 1996Allowed
Parmilesh Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (1997) 1 DMC 410
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 9
High Courts28 Nov 1996
Commissioner of Income Tax Vs Haripal Singh
Punjab And Haryana At Chandigarh · (1997) 224 ITR 147
Income Tax Act, 1961 — Section 269D, 269D(1)
High Courts28 Nov 1996
Commissioner of Income Tax Vs Bedi Karyana Store
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 425 : (1999) 235 ITR 351
Income Tax Act, 1961 — Section 133A, 143(1), 256, 271(1), 273A
High Courts28 Nov 1996Dismissed
Basant Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 698
Land Acquisition Act, 1894 — Section 11
High Courts28 Nov 1996Allowed
Mandir Darbari Lal Ji Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 827 : (1997) 2 RCR(Civil) 84
Punjab Security of Land Tenures Act, 1953 — Section 14A