High Courts22 Nov 1996
Jagjiwan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 RCR(Criminal) 105
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 7 of 80
High Courts22 Nov 1996
Jambar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 38
High Courts22 Nov 1996
Gurmel Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 558
High Courts22 Nov 1996Allowed
Hazura Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 115 PLR 515 : (1996) 1 RCR(Civil) 443
Land Acquisition Act, 1898 — Section 18, 20
High Courts22 Nov 1996Dismissed
Hari Paul Sehgal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 115 PLR 533
Constitution of India, 1950 — Article 226
High Courts22 Nov 1996Allowed
Baldev Singh Vs Secretary, P.S.E.B. and Another
Punjab And Haryana At Chandigarh · (1997) ACJ 788 : (1998) 3 LLJ 1283 : (1997) 115 PLR 181
Workmens Compensation Act, 1923 — Section 4A(3), 5
High Courts21 Nov 1996
Pritpal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1997) 116 PLR 179 : (1997) 2 RCR(Civil) 411
Land Acquisition Act, 1984 — Section 23
High Courts21 Nov 1996
Ravinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 555
Penal Code, 1860 (IPC) — Section 307, 337, 452
High Courts21 Nov 1996
State of Punjab Vs Tara Singh
Punjab And Haryana At Chandigarh · (1996) 11 P&H CK 0081
High Courts21 Nov 1996
Darbara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 717
High Courts21 Nov 1996
Binder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 AICLR 333 : (1997) 1 RCR(Criminal) 186
High Courts21 Nov 1996
Smt. Chandro Devi @ Chandervati and Others Vs Rajasthan State Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1997) 1 ACC 572 : (1997) ACJ 667 : (1997) 115 PLR 652 : (1997) 2 RCR(Civil) 375
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts21 Nov 1996
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 ICC 647 : (1997) 1 PLJ 283 : (1997) 3 RCR(Civil) 507
High Courts20 Nov 1996Allowed
The Haryana State Cooperative Land Development Banks Employees Union Vs The Haryana State Cooperative Land Development Bank Ltd. and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 825
Payment of Bonus Act, 1965 — Section 3
High Courts20 Nov 1996
Ram Dhari Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 631 : (1997) 2 RCR(Criminal) 275
High Courts20 Nov 1996
Gurpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 424
High Courts20 Nov 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 461
High Courts19 Nov 1996Allowed
State of Haryana Vs Dr. Prem Singh Mann
Punjab And Haryana At Chandigarh · (1996) 114 PLR 799
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 3Specific Relief Act, 1963 — Section 41
High Courts19 Nov 1996Dismissed
Nand Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1997) 115 PLR 630 : (1997) 2 RCR(Civil) 160
Punjab Gram Panchayat Election Rules, 1960 — Rule 14A
High Courts19 Nov 1996
Om Parkash Gabbar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 2974 : (1997) 1 RCR(Criminal) 193
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Penal Code, 1860 (IPC) — Section 148, 149, 166, 323, 325