High Courts30 Dec 2011
Ramesh Kumar Gupta Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 1 DMC 878
Penal Code, 1860 (IPC) — Section 406, 438(2), 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 1 of 196
High Courts30 Dec 2011
Neha Singh and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0127
High Courts30 Dec 2011
Rajwinder Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0126
High Courts30 Dec 2011
Charan Devi and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0060
High Courts30 Dec 2011
Navreet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0020
High Courts27 Dec 2011
Jasbir Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0040
High Courts27 Dec 2011
Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 186, 279, 307, 332, 34Railways Act, 1989 — Section 154
High Courts23 Dec 2011Allowed
Reliance General Insurance Company Limited Vs Neelam Nagpal and others
Punjab And Haryana At Chandigarh · (2013) ACJ 260 : (2012) 166 PLR 177 : (2012) 3 RCR(Civil) 201 : (2012) 2 TAC 828
Motor Vehicles Act, 1988 — Section 149(2), 149(7), 158(6), 163A, 166
High Courts23 Dec 2011Allowed
Satish Kumar and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 601
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts23 Dec 2011
Bant Singh Vs Labh Singh
Punjab And Haryana At Chandigarh · (2012) 166 PLR 228
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts23 Dec 2011Allowed
K.H. Hotels Pvt. Limited Vs Krishan Kumar and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0143
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Dec 2011
Joginder Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0140
High Courts23 Dec 2011
Santosh and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0139
Constitution of India, 1950 — Article 226, 227
High Courts23 Dec 2011
Prem Sagar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0107
Constitution of India, 1950 — Article 48A, 51A(g)Wild Life (Protection) Act, 1972 — Section 32
High Courts23 Dec 2011Allowed
Lakhbir Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0104
Penal Code, 1860 (IPC) — Section 120, 420, 465, 467, 468
High Courts23 Dec 2011
Rajpreet Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0061
High Courts23 Dec 2011Dismissed
Bhopal Singh and others Vs Food Corporation of India and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 179
Food Corporation of India Staff Regulations, 1971 — Regulation 56, 57, 58, 59Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 22, 22.2
High Courts23 Dec 2011Dismissed
Amandeep Singh Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 202Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Dec 2011Dismissed
Satpal Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2012) 166 PLR 222
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2Transfer of Property Act, 1882 — Section 106
High Courts22 Dec 2011Allowed
Labh Singh and others Vs Hari Singh and another
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 151, 482Punjab Land Revenue Act, 1887 — Section 111