High Courts10 Jan 2011
Reena Kumari and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0158
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 191 of 196
High Courts10 Jan 2011Allowed
Harjinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0154
High Courts10 Jan 2011Dismissed
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0141
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts10 Jan 2011Dismissed
Geeta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 20, 50
High Courts10 Jan 2011
Karanjit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts10 Jan 2011
Maninder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0114
Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts10 Jan 2011Allowed
Rupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0108
Penal Code, 1860 (IPC) — Section 406, 420, 465, 468, 471
High Courts10 Jan 2011Dismissed
Haryana Public Service Commission and Another Vs State Information Commissioner and Another
Punjab And Haryana At Chandigarh · (2011) 161 PLR 370
Constitution of India, 1950 — Article 19, 226, 227Right to Information Act, 2005 — Section 2, 3, 4, 6, 7
High Courts10 Jan 2011Allowed
Raghbir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 863
Constitution of India, 1950 — Article 309
High Courts10 Jan 2011Dismissed
Devi Lal Vs Shokaran and Another
Punjab And Haryana At Chandigarh · (2011) 162 PLR 787 : (2011) 5 RCR(Civil) 615
Specific Relief Act, 1963 — Section 34, 41
High Courts07 Jan 2011Dismissed
Om Parkash and Another Vs Smt. Kamlesh Mittal through her Attorney Sewa Ram
Punjab And Haryana At Chandigarh · (2011) 162 PLR 782 : (2011) 5 RCR(Civil) 633
Transfer of Property Act, 1882 — Section 106
High Courts07 Jan 2011Dismissed
Kapoor Singh Vs Sinder Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 779 : (2011) 5 RCR(Civil) 635
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3A, Order 9 Rule 2, Order 9 Rule 4, Order 9 Rule 5, 151
High Courts07 Jan 2011Allowed
Jasbir alias Banti alias Jasbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 1 RCR(Criminal) 626
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 307, 34
High Courts07 Jan 2011Dismissed
Des Raj Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0385
High Courts07 Jan 2011Allowed
Ram Karan Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0335
Constitution of India, 1950 — Article 226, 227
High Courts07 Jan 2011Dismissed
State of Punjab and Another Vs Hai Om Narang
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0282
Constitution of India, 1950 — Article 226, 227
High Courts07 Jan 2011Dismissed
Kapoor and Others Vs Jagdish and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0247
High Courts07 Jan 2011
Radha Singh Vs The Assistant Collector, Ist Grade etc.
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0237
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 13(B), 13(D), 2(3), 2(4)
High Courts07 Jan 2011Dismissed
Sundeep Singh Vs Indian Oil Corporation and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0227
High Courts07 Jan 2011
Ranjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0224
Penal Code, 1860 (IPC) — Section 323, 326, 34Probation of Offenders Act, 1958 — Section 4(1)