High Courts06 Jan 2011Allowed
National Insurance Co. Limited Vs Rajesh Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0281
Motor Vehicles Act, 1988 — Section 147
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 193 of 196
High Courts06 Jan 2011
Ram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0262
Penal Code, 1860 (IPC) — Section 307
High Courts06 Jan 2011Dismissed
Vikram Singh Vs Ram Kishan and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0257
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 144, 2(2)Constitution of India, 1950 — Article 227
High Courts06 Jan 2011Dismissed
Jag Mohan Vs Satya Narain and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0256
Constitution of India, 1950 — Article 227
High Courts06 Jan 2011
National Insurance Co. Vs Gian Singh (deceased) through his L.Rs and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 354
Motor Vehicles Act, 1988 — Section 163
High Courts06 Jan 2011Dismissed
Baljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0242
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 109, 406, 498A, 506
High Courts06 Jan 2011
Rajinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 380, 406
High Courts06 Jan 2011Dismissed
Punjab State Civil Suplies Corporation Ltd. and Another Vs Satwinder Kumar and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0226
Constitution of India, 1950 — Article 227
High Courts06 Jan 2011Dismissed
Osaw Agro Industries Pvt. Ltd. Vs Executive Engineer (Operation) UHBVN Ltd. and Another
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0225
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts06 Jan 2011Dismissed
Smt. Raka Ghirra and Others Vs Kaka Singh Kamboj and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0219
High Courts06 Jan 2011
Sunil Tanwar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120, 307, 406, 419, 420
High Courts06 Jan 2011Dismissed
D.P. Jangra Vs State Information Commission and Others
Punjab And Haryana At Chandigarh · (2011) 2 CivCC 530 : (2011) 162 PLR 44 : (2011) 3 RCR(Civil) 143
Constitution of India, 1950 — Article 19, 226, 227Right to Information Act, 2005 — Section 8
High Courts06 Jan 2011Dismissed
Rajesh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0206
Constitution of India, 1950 — Article 226, 227Panchayati Raj Act, 1994 — Section 176
High Courts06 Jan 2011
Sodhi Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 319, 323, 324, 326
High Courts06 Jan 2011Allowed
Shamsher Singh @ Shera Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302
High Courts06 Jan 2011Dismissed
New India Assurance Co. Ltd. Vs Pawanjit and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0174
High Courts06 Jan 2011
Vikram Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0163
Penal Code, 1860 (IPC) — Section 279, 304AProbation of Offenders Act, 1958 — Section 4(1)
High Courts06 Jan 2011
Bhado Devi and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3
High Courts06 Jan 2011
United India Insurance Co. Vs Smt. Kanta Devi and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0113
High Courts06 Jan 2011
Prabhjot Sharanjeet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 482Majority Act, 1875 — Section 3