COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 194 of 196

High Courts06 Jan 2011

Baljit Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 161 PLR 560 : (2011) 3 RCR(Civil) 402

Constitution of India, 1950 — Article 226, 227Punjab Panchayat Election (Amendment) Rules, 2008 — Rule 45, 45(3), 45(8), 45APunjab Panchayati Raj Act, 1994 — Section 13, 13(1), 13A, 19

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High Courts06 Jan 2011Dismissed

Commissioner of Income Tax Vs Jind Co-operative Sugar Mills Ltd.

Punjab And Haryana At Chandigarh · (2011) 335 ITR 43

Income Tax Act, 1961 — Section 260A, 36(1)Income Tax Rules, 1962 — Rule 46A, 46A(1), 46A(2)

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High Courts06 Jan 2011Allowed

Micron Instruments Private Limited Vs Chandigarh Administration and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 362

Constitution of India, 1950 — Article 226, 227Water Supply Bye Laws 1960 — Rule 45

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High Courts06 Jan 2011Dismissed

Excise and Taxation Commissioner Vs Sita Singh Engineers and Sons

Punjab And Haryana At Chandigarh · (2011) 46 VST 526

Central Sales Tax Act, 1956 — Section 5(3), 9(2)

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High Courts06 Jan 2011Allowed

Yash Pal and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 348 : (2011) 3 RCR(Civil) 541

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High Courts06 Jan 2011Dismissed

Amar Singh Vs Chiman Lal and Sons Commission Agents

Punjab And Haryana At Chandigarh · (2011) 162 PLR 343

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High Courts06 Jan 2011Dismissed

Purshotam Lal and others Vs Nand Lal and others

Punjab And Haryana At Chandigarh · (2012) 1 CivCC 449 : (2012) 1 RCR(Civil) 320

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts05 Jan 2011Dismissed

United India Insurance Co. Ltd. Vs Sunil Kumar and Others

Punjab And Haryana At Chandigarh · (2013) ACJ 102

Motor Vehicles Act, 1988 — Section 170

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High Courts05 Jan 2011Dismissed

Harmohan Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 419

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A

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High Courts05 Jan 2011Dismissed

Commissioner of Central Excise Vs S.T. Cottex Exports (P.) Ltd.

Punjab And Haryana At Chandigarh · (2011) 268 ELT 318 : (2011) 30 STT 321

Central Excises and Salt Act, 1944 — Section 35GCENVAT (Credit) Rules, 2004 — Rule 2, 6, 6(4), 6(4)

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High Courts05 Jan 2011Allowed

Pritpal Singh Tiwana Vs General Public and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0305

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 276, 63

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High Courts05 Jan 2011

Prabhjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0304

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 341

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High Courts05 Jan 2011Allowed

Deepo Bai Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0273

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61

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High Courts05 Jan 2011Dismissed

Balwinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0248

Constitution of India, 1950 — Article 226, 227Punjab Panchayati Raj Act, 1994 — Section 19

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High Courts05 Jan 2011Allowed

Pawan Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0200

Penal Code, 1860 (IPC) — Section 420, 438(2), 467, 468, 471

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High Courts05 Jan 2011Allowed

Sachin Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0171

Penal Code, 1860 (IPC) — Section 354, 438(2), 452

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High Courts05 Jan 2011Allowed

Sonu @ Jaskaran Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0119

Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

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High Courts05 Jan 2011Dismissed

Commissioner of C. Ex., Chandigarh-I Vs J.K. Khalsa Steel Pvt. Ltd.

Punjab And Haryana At Chandigarh · (2012) 26 STR 599

Central Excises and Salt Act, 1944 — Section 35G

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High Courts05 Jan 2011Dismissed

Gulzar Singh and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 386

Punjab Panchayati Raj Act, 1994 — Section 10, 3, 4

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High Courts05 Jan 2011Dismissed

Raj Pal Vs Smt. Bimla Wati and Another

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0013

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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