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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 195 of 196

High Courts05 Jan 2011

Ajit Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 162 PLR 336 : (2011) 3 RCR(Civil) 67

Civil Procedure Code, 1908 (CPC) — Section 9Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 12, 13, 13A, 13B
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High Courts04 Jan 2011

Sucha Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 162 PLR 158 : (2011) 5 RCR(Criminal) 59

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 313(1)Penal Code, 1860 (IPC) — Section 302, 306, 325, 498A
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High Courts04 Jan 2011

Kala Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0285

Criminal Procedure Code, 1973 (CrPC) — Section 161, 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 341
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High Courts04 Jan 2011Dismissed

Narender Singh Vs Anita Rani

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0232

Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13, 24
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High Courts04 Jan 2011

Lakhan Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0231

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 325, 326, 34
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High Courts04 Jan 2011Allowed

Mushtak Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 01 P&H CK 0230

Animal Cruelty Act — Section 2, 80Penal Code, 1860 (IPC) — Section 279, 336Punjab Prohibition of Cow Slaughter Act, 1955 — Section 2, 3, 4A, 8, 80
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