High Courts25 Dec 1989
State Vs Rajesh Kumar
Punjab And Haryana At Chandigarh · (1989) 2 AICLR 375 : (1989) 2 CurLJ 409 : (1989) 2 RCR(Criminal) 456
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1989
1,260 judgments · page 1 of 63
High Courts25 Dec 1989
Didar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 639
High Courts22 Dec 1989Dismissed
Prem Nath Gangneja Vs Edwardganj Public Welfare Association and Another
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 787 : (1989) 179 ITR 196
Companies Act, 1956 — Section 397, 398, 399(1)
High Courts22 Dec 1989Dismissed
Ram Singh and Others Vs Joint Director Panchayats and Others
Punjab And Haryana At Chandigarh · (1991) 99 PLR 29
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2, 7Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 16
High Courts22 Dec 1989Dismissed
Aniljit Singh Trehan Vs M.D. University and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 271
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 14, 16
High Courts22 Dec 1989Allowed
Haryana State Electricity Board and Others Vs Bhanu Steels Private Limited
Punjab And Haryana At Chandigarh · (1990) 97 PLR 596
Arbitration Act, 1940 — Section 41Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts22 Dec 1989
Dodhu Ram Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 342 : (1990) 1 RCR(Criminal) 512
High Courts22 Dec 1989
Mohinder Kumar Aggarwal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 250 : (1990) 97 PLR 553
Constitution of India, 1950 — Article 226, 352Punjab Municipal Act, 1911 — Section 13, 13(2)
High Courts22 Dec 1989Allowed
Anupam Chaudhary Vs Raveen Mohan Chaudhary
Punjab And Haryana At Chandigarh · (1990) 1 DMC 376
Hindu Marriage Act, 1955 — Section 13BLimitation Act, 1963 — Section 5
High Courts22 Dec 1989
Punjab National Bank Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 390
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts21 Dec 1989Allowed
Darshan Ram and Another Vs Malkiat Chand and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 569 : (1990) 1 RCR(Criminal) 462
Criminal Procedure Code, 1973 (CrPC) — Section 133, 482
High Courts20 Dec 1989Allowed
Council of Scientific and Industrial Research Vs Dilbagh Singh
Punjab And Haryana At Chandigarh · (1990) 2 ILR (P&H) 233 : (1990) 97 PLR 214 : (1990) 1 RCR(Rent) 395
Administrative Tribunals Act, 1985 — Section 29
High Courts20 Dec 1989
Amrik Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 240
Constitution of India, 1950 — Article 14Punjab Revenue Patwaris (Class III) Service Rules, 1966 — Rule 10
High Courts20 Dec 1989
Manjit Singh Vs State of Punjab and ors.,
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 487
High Courts20 Dec 1989
National Project Construction Corporation Ltd. Vs M/s. Sadhu and Company a unit of Kular Constructions Ltd. and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 300
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 126, 128
High Courts20 Dec 1989Dismissed
Dr. S.M. Nehra Vs Sh. S.D. Malik
Punjab And Haryana At Chandigarh · (1990) 97 PLR 486 : (1990) 97 PLR 485 : (1990) 1 RCR(Rent) 358
East Punjab Urban Rent Restriction Act, 1949 — Section 115(V), 13A
High Courts20 Dec 1989Dismissed
Mir Mohd Kasam Ali Khan through his Mukhtiar-I-Am, Sabir Ali Khan Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1990) 97 PLR 632
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts20 Dec 1989
Union of India (UOI) and Another Vs Maj. Mohinder Singh Sarkaria and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 224
Civil Procedure Code, 1988 — Section 11Constitution of India, 1950 — Article 226
High Courts19 Dec 1989Dismissed
Union of India (UOI) and Others Vs Darshan Singh Pavitar Singh Body Makers and Others
Punjab And Haryana At Chandigarh · (1990) 26 ECC 103 : (1990) ECR 476 : (1990) 47 ELT 532 : (1991) 1 ILR (P&H) 456 : (1990) 97 PLR 344
Central Excises and Salt Act, 1944 — Section 17
High Courts19 Dec 1989Dismissed
Nand Lal Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1991) 1 ILR (P&H) 38
Constitution of India, 1950 — Article 14, 16, 16(2)