High Courts18 Dec 1989Dismissed
Syndicate Bank Vs Panchkula Malt Ltd. and Others
Punjab And Haryana At Chandigarh · (1990) 67 CompCas 472
Companies Act, 1956 — Section 446Limitation Act, 1963 — Section 18
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1989
1,260 judgments · page 2 of 63
High Courts18 Dec 1989Allowed
Chief Administrator, Faridabad Complex Administration Vs Niky Tasha India (Pvt.) Ltd. and Others
Punjab And Haryana At Chandigarh · (1990) 78 STC 229
Faridabad Complex (Regulation and Development) Act, 1971 — Section 21
High Courts18 Dec 1989Dismissed
Maruti Ltd. (In Liquidation) and Another Vs P.R. Sasidharan and Others
Punjab And Haryana At Chandigarh · (1990) 68 CompCas 5
Companies Act, 1956 — Section 446, 456, 468
High Courts18 Dec 1989
Amar Singh Vs Rupinder Kaur
Punjab And Haryana At Chandigarh · (1990) 2 LJR 306 : (1990) PLJ 235 : (1991) 1 RRR 241
High Courts18 Dec 1989
Lekh Rai Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 334 : (1990) 1 RCR(Criminal) 479
High Courts18 Dec 1989
The Punjab School Education Board, S.A.S. Nagar Vs Harinder Kaur Chandhok
Punjab And Haryana At Chandigarh · AIR 1991 P&H 31
Punjab School Education Board Act, 1969 — Section 24Punjab School Education Board Rules, 1969 — Rule 4Punjab School Education Board Senior Secondary Certificate Examination Part I-Regulation, 1986 — Regulation 3, 4, 5, 5A, 5B
High Courts18 Dec 1989
Smt. Bhajan Kaur and others Vs Kanwar Devinder Singh
Punjab And Haryana At Chandigarh · AIR 1990 P&H 347 : (1990) 97 PLR 252
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 52
High Courts18 Dec 1989Dismissed
Subedar Tara Singh Vs Smt. Bachan Kaur and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 305 : (1990) 1 RCR(Rent) 383
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts18 Dec 1989Dismissed
Triveni Engineering Works Ltd. Vs Sehgal Papers Ltd. (In Liqn.) and Another
Punjab And Haryana At Chandigarh · (1990) 97 PLR 535
Companies (Court) Rules, 1959 — Rule 90Companies Act, 1956 — Section 446
High Courts18 Dec 1989Dismissed
Maruti Ltd. (in Liquidation) and Another Vs Parry and Co. Ltd.
Punjab And Haryana At Chandigarh · (1991) 70 CompCas 663 : (1990) 97 PLR 476
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Companies Act, 1956 — Section 446
High Courts18 Dec 1989
Buta Singh and Another Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1991) 99 PLR 330
Land Acquisition Act, 1894 — Section 23
High Courts18 Dec 1989Dismissed
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) ACJ 887
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts15 Dec 1989Dismissed
Surinder Kapoor Vs Smt. Lajwanti
Punjab And Haryana At Chandigarh · (1990) 97 PLR 304 : (1990) 1 RCR(Rent) 357
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts15 Dec 1989
Inder Lal Vs Gram Panchayat of Samalkha Mandi and Another
Punjab And Haryana At Chandigarh · (1990) 98 PLR 374
Constitution of India, 1950 — Article 227Punjab Gram Panchayat Act, 1952 — Section 23A
High Courts14 Dec 1989
Thapar Institute of Engineering and Technology Vs Anupama Arya
Punjab And Haryana At Chandigarh · (1990) 97 PLR 301
Constitution of India, 1950 — Article 226
High Courts14 Dec 1989Dismissed
The State of Punjab and Another Vs Niranjan Singh Sekhon, Junior Auditor Punjab Roadways
Punjab And Haryana At Chandigarh · (1990) 97 PLR 523
Punjab Government Services (War) Amendment Rules, 1943 — Rule 6
High Courts13 Dec 1989Allowed
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) CriLJ 1413
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7Constitution of India, 1950 — Article 22(5), 226, 227Penal Code, 1860 (IPC) — Section 411, 414
High Courts12 Dec 1989Allowed
Akhey Singh and Others Vs William Jerry and Others
Punjab And Haryana At Chandigarh · (1991) ACJ 876
High Courts12 Dec 1989
Zorawar Singh Vs Rajinder Singh alias Sher Singh and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 344
High Courts12 Dec 1989
Yash Pal Jhanji Vs Surinder Khanna and anr.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 503