High Courts25 Dec 1988
Arun Kumar Vs Kamlesh Kumari -
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 233
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
977 judgments · page 1 of 49
High Courts23 Dec 1988
A.G.Bhagwat Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1989) CrLJ 214 : (1988) 1 RCR(Criminal) 591
High Courts22 Dec 1988Dismissed
Gian Singh Gandhi Vs Surjit Singh
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Rent) 61
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts22 Dec 1988Allowed
Joginder Lal Munjal and another Vs Ram Sarup Gupta
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 507
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts21 Dec 1988
O.P.Mahajan, Labour Inspector Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 585
High Courts21 Dec 1988
Jagir Singh Vs Piara Singh and anr.
Punjab And Haryana At Chandigarh · (1989) PLJ 340 : (1989) 2 RRR 448
High Courts21 Dec 1988Dismissed
Sant Singh Vs Gurmail Singh
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 617
Penal Code, 1860 (IPC) — Section 323, 324
High Courts21 Dec 1988Allowed
Sarup Chand Jindal Vs Kali Charan Wadhwa
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0019
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts21 Dec 1988Dismissed
M/s Bawa Nihal Singh Gurmeet Singh and another Vs Punjab Tractors Limited and another
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0016
High Courts21 Dec 1988Dismissed
Vijay Singh Vs Dharam Pal and Others
Punjab And Haryana At Chandigarh · (1989) CivCC 398 : (1989) 1 RCR(Rent) 704
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts20 Dec 1988Allowed
Smt. Sita Bai Vs Jagat Singh of Rohtak
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0077
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6)
High Courts20 Dec 1988
M/s Machwell Industries and others Vs M/s Continental Auto Ancillary Ltd.
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0074
High Courts20 Dec 1988
Swaran Singh Vs Lath Singh and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 306 : (1989) 1 ILR (P&H) 493 : (1989) 96 PLR 274
Limitation Act, 1963 — Section 12
High Courts20 Dec 1988Allowed
The State of Punjab Vs M/s K. Pharmaceuticals Works, Railway Road, Jind
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0018
Arbitration Act, 1940 — Section 28
High Courts19 Dec 1988
Batra Films (P.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 179 ITR 134
Income Tax Act, 1961 — Section 28, 56, 71
High Courts19 Dec 1988Allowed
S.C. Girotra Vs United Commercial Bank (U.C.O. Bank) and others
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0048
Constitution of India, 1950 — Article 226, 227
High Courts19 Dec 1988
Gursewak Singh Vs Harnam Singh
Punjab And Haryana At Chandigarh · (1989) PLJ 123 : (1989) 1 RRR 352
High Courts19 Dec 1988
Tarlok Singh Vs Gurmit Singh and others
Punjab And Haryana At Chandigarh · (1988) 12 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts17 Dec 1988Allowed
Surjit Singh Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 691
High Courts17 Dec 1988Dismissed
Dr. Nirmal Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 210
Constitution of India, 1950 — Article 16(2)