High Courts08 Jan 1988
Faqir Singh Nagra Vs Chief Commissioner, Chandigarh and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0012
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 50 of 50
High Courts07 Jan 1988
Baldev Tayal Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 313 : (1988) PLJ 246 : (1989) 1 RRR 216
High Courts07 Jan 1988
Jai Narain and Co. Vs Market Committee, Sonepat
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 208 : (1988) PLJ 187 : (1988) 1 RRR 597
High Courts07 Jan 1988Dismissed
Naurata and Others Vs Raunqi and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0017
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts07 Jan 1988
Darbara Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 579 : (1988) 1 RCR(Criminal) 359
High Courts07 Jan 1988
Gurmit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) CriLJ 1609
Criminal Procedure Code, 1973 (CrPC) — Section 167, 309, 437, 439Penal Code, 1860 (IPC) — Section 120B, 302, 34, 449
High Courts06 Jan 1988Allowed
Sukhbir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 463
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts06 Jan 1988
The Secretary Ministry of Communications Government of India Vs Amar Kaur and Others
Punjab And Haryana At Chandigarh · (1988) 2 ACC 346 : (1989) ACJ 82 : (1988) 93 PLR 633
High Courts06 Jan 1988
Harvinder Singh @ Topu and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 270
High Courts05 Jan 1988Allowed
Bimla Sharma Vs Ravinder Kumar
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 659
High Courts05 Jan 1988
Gurbax Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1989) CriLJ 1046 : (1988) 93 PLR 563
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3
High Courts05 Jan 1988Dismissed
Sucha Singh and Sarwan Singh and Others Vs Charan Singh and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0088
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Jan 1988
Balraj (Balraj Singh) Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 418
High Courts05 Jan 1988Dismissed
Sucha Singh and Another Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0024
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Jan 1988
Satnam Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 820 : (1988) 1 CurLJ 214 : (1988) 1 RCR(Criminal) 430 : (1988) 1 RCR(Criminal) 426
High Courts04 Jan 1988Dismissed
Mohinder Kaur Vs Surinder Jit Kaur
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0092
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts04 Jan 1988
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 2 RCR(Criminal) 606
High Courts04 Jan 1988Allowed
United Church of Northern India Vs Darshan Singh and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts04 Jan 1988Dismissed
United Church of Northern India, Ludhiana Vs Darshan Singh Anand and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts04 Jan 1988
Inder Sain Jain Vs M/s Satish Metal Indusries
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0004
Provincial Insolvency Act, 1920 — Section 10