High Courts13 Jan 1988Allowed
Harbans Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0020
Haryana Municipal Act, 1973 — Section 4(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 49 of 50
High Courts13 Jan 1988
Brahm Dass, Patwari Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 352
High Courts12 Jan 1988Dismissed
Ram Lakhan Singh Vs The Presiding Officer, Labour Court, Chandigarh and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0110
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts12 Jan 1988
Anand Sarup Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 332 : (1988) PLJ 366 : (1988) 1 RRR 448
High Courts11 Jan 1988
Jagdish Rai Jain Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 470
High Courts11 Jan 1988
Mohinder Singh alias Titu Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 217 : (1988) 1 RCR(Criminal) 485
High Courts11 Jan 1988
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 491
High Courts11 Jan 1988Allowed
Shri Ishar Dass Vs Presiding Officer, Labour Court, Amritsar and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0018
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 1988Dismissed
Sheela Wanti and Others Vs The Tribunal, Improvement Trust, Sonepat and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0003
Punjab Town Improvement Act, 1922 — Section 36
High Courts08 Jan 1988
Narpinder Singh and others Vs Vishwa Mittar and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0103
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 16
High Courts08 Jan 1988
Gurdial Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 1443
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts08 Jan 1988
Narpinder Singh and Others Vs Vishwa Mittar and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0095
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Registration Act, 1908 — Section 57(5)
High Courts08 Jan 1988Dismissed
Lachhmi and others Vs Silka Ram and others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0090
Evidence Act, 1872 — Section 50
High Courts08 Jan 1988
Balwinder and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0085
High Courts08 Jan 1988
State Vs Randhir Singh and ors.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 304
High Courts08 Jan 1988
Gurdial Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 932 : (1988) CrLJ 1443 : (1988) 1 CurLJ 263 : (1988) 1 RCR(Criminal) 481
High Courts08 Jan 1988
Parhlad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 704 : (1988) 1 CurLJ 382 : (1988) 1 RCR(Criminal) 369
High Courts08 Jan 1988
Surjit Kaur and ors. Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 674 : (1988) 1 CurLJ 377 : (1988) 1 RCR(Criminal) 351
High Courts08 Jan 1988
Hardeep Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 474
High Courts08 Jan 1988
Sarwan Ram Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 675 : (1988) 1 CurLJ 397 : (1988) 1 RCR(Criminal) 347