High Courts20 Jan 1988
Gurmukh Singh Vs Kamla
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 336
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 47 of 50
High Courts20 Jan 1988Dismissed
Major Jagtar Singh Dhaliwal Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0002
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jan 1988
Ram Kaur Vs Ram Mehar
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0102
Hindu Marriage Act, 1955 — Section 9
High Courts19 Jan 1988Dismissed
Prem Chand Vs Lal Chand and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0100
High Courts19 Jan 1988
Ram Sarup (deceased by LRs) Vs Lal Chand and others
Punjab And Haryana At Chandigarh · AIR 1990 P&H 64 : (1988) 1 RCR(Rent) 251
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts19 Jan 1988
Rajinder Parshad Vs Sohan Lal
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 212 : (1988) PLJ 363 : (1989) 1 RRR 203 : (1988) 2 RRR 590
High Courts19 Jan 1988
Bhajan Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 621
High Courts19 Jan 1988
Gurmanter Singh Vs State of Haryana through the Land Acquisition Collector
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0056
High Courts19 Jan 1988
Fatta and ors. Vs Financial Commissioner (Appeals) Punjab Chandigarh and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 402 : (1988) PLJ 168 : (1988) 1 RRR 550
High Courts19 Jan 1988
Harbhajan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 513
High Courts19 Jan 1988
Gurdip Singh Vs Tara Singh
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 529
High Courts19 Jan 1988
Kartar Kaur (died) Rep. by L. Rs. Vs Sarup Singh
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 483 : (1988) PLJ 582 : (1989) 1 RRR 102
High Courts19 Jan 1988
Mohan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 385
High Courts18 Jan 1988Allowed
Ram Singh Vs Smt. Omawati
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0115
Hindu Marriage Act, 1955 — Section 13
High Courts18 Jan 1988Allowed
Swatantar Kumar Vs Kamal Dev Bawa and Others
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 250
High Courts18 Jan 1988Allowed
Om Parkash Arora, Proprietor M/s Parkash Studio, Barnala and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0093
Punjab Municipal Act, 1911 — Section 121
High Courts18 Jan 1988
Surinder Singh Vs State of Harayana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 877 : (1988) 2 RCR(Criminal) 26 : (1988) 1 RCR(Criminal) 377
High Courts18 Jan 1988
Phula Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 8
High Courts18 Jan 1988
K.L.Suri Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 379
High Courts18 Jan 1988
Jeet Ram Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 371