High Courts03 Feb 1988Allowed
Inderjit Singh and others Vs Smt. Sushma Rani
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 527
Penal Code, 1860 (IPC) — Section 109, 405
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 45 of 50
High Courts03 Feb 1988
Gurdev Singh Sarpanch Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 521
High Courts03 Feb 1988Dismissed
Amarjit Singh Gandhi Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0014
Punjab Agricultural Indebtedness (Relief) Act, 1975 — Section 4
High Courts03 Feb 1988Dismissed
Smt. Parveen Bala Alias Veena Vs Jagdish Rai
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 56
Hindu Marriage Act, 1955 — Section 9
High Courts01 Feb 1988Dismissed
Amar Singh and others Vs Amrit Lal
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 23
East Punjab Urban Rent Restriction Act, 1949 — Section 10
High Courts01 Feb 1988Allowed
Haryana State Electricity Board Vs J.S. Chotani
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0050
High Courts01 Feb 1988
Pavittar Singh Vs Bhupinder Kaur and Another
Punjab And Haryana At Chandigarh · (1988) CriLJ 1624 : (1988) 93 PLR 694 : (1988) 1 RCR(Criminal) 506
Criminal Procedure Code, 1973 (CrPC) — Section 117, 125, 138, 145, 147
High Courts01 Feb 1988
Partap Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 927 : (1988) 1 RCR(Criminal) 559
High Courts01 Feb 1988
Lakha Singh, Sub-Inspector Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 370
High Courts01 Feb 1988Dismissed
Sheotaj and Others Vs Pahlad (Deceased) Represented By His Legal Representatives and Others
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0004
Transfer of Property Act, 1882 — Section 41
High Courts01 Feb 1988Dismissed
Food Corporation of India, Barah Khamba Road, New Delhi Vs M/s Rama Mills Shahbad Markanda, Tehsil Tanesar
Punjab And Haryana At Chandigarh · (1988) 02 P&H CK 0002
Arbitration Act, 1940 — Section 34Partnership Act, 1932 — Section 19(2)(a)
High Courts28 Jan 1988
Ranjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 924 : (1988) 1 RCR(Criminal) 538
High Courts28 Jan 1988
Harbhej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 655
High Courts27 Jan 1988
Bhagwan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 46
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts27 Jan 1988
Kashmira Singh Vs Senior Superintendent of Police and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 787 : (1988) 1 RCR(Criminal) 676
High Courts27 Jan 1988
Jarnail Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 866 : (1988) 1 RCR(Criminal) 374
High Courts27 Jan 1988
Parminder Singh Vs Senior Superintendent of Police and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 879 : (1988) 1 RCR(Criminal) 518
High Courts27 Jan 1988
Sohan Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 860 : (1988) 1 RCR(Criminal) 372
High Courts25 Jan 1988
Gopi Chand (died) through Legal Representatives Smt. Bhagwanti and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 409 : (1988) PLJ 397 : (1988) 1 RRR 438
High Courts25 Jan 1988
Dial Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 160