High Courts25 Jan 1988
Major Singh and anr. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0047
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 46 of 50
High Courts25 Jan 1988
Shiba Mal (deceased) now rep. by his L.Rs. & Ors. Vs Siri Ram and ors.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 671 : (1988) 2 ILR (P&H) 135 : (1988) PLJ 258 : (1988) 2 RRR 199
High Courts21 Jan 1988Allowed
M/s Murari Woollen Mills (P) Ltd. Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0094
High Courts21 Jan 1988
Kuldip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 305
High Courts21 Jan 1988
Kamaljit Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 496 : (1988) 1 RCR(Criminal) 514
High Courts21 Jan 1988
Massa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 792 : (1988) 1 RCR(Criminal) 498
High Courts21 Jan 1988Allowed
Mrs. Kuldeep Sidhu Vs Chanan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 103 : (1988) 1 RCR(Criminal) 534
Civil Procedure Code, 1908 (CPC) — Section 13, 14Guardians and Wards Act, 1890 — Section 17Hindu Minority and Guardianship Act, 1956 — Section 13
High Courts21 Jan 1988
Sunder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 523
High Courts21 Jan 1988Dismissed
Ram Lakhan Singh Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1994) 3 LLJ 333
Industrial Disputes Act, 1947 — Section 25F
High Courts20 Jan 1988Allowed
Shri S.R. Dass, Headmaster, Lawrence School, Sanawar (Shimla Hills) Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0108
Haryana Urban Development Authority Act, 1977 — Section 15
High Courts20 Jan 1988Dismissed
Skylark Handloom Export Linkers Vs Lekh Raj Batra
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Rent) 252
High Courts20 Jan 1988Allowed
Chandan Singh Kang (Deceased) Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0105
High Courts20 Jan 1988
Dhanna Singh Vs Teja Singh
Punjab And Haryana At Chandigarh · (1988) CivCC 345
High Courts20 Jan 1988
Delhi Bitumen Sales Agency and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) CriLJ 722 : (1988) 93 PLR 387
Criminal Procedure Code, 1973 (CrPC) — Section 102, 438, 468, 469, 470Penal Code, 1860 (IPC) — Section 379, 411
High Courts20 Jan 1988
Indraj Vs Ami Lal and ors.
Punjab And Haryana At Chandigarh · (1988) 2 CurLJ 66 : (1988) 2 ILR (P&H) 157 : (1988) PLJ 268 : (1988) 1 RRR 342
High Courts20 Jan 1988
Surjit Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 783 : (1988) 1 RCR(Criminal) 564
High Courts20 Jan 1988
Wadhawa Singh Vs Assistant Registrar, Co-operative Societies, Mansa
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 493 : (1988) PLJ 603 : (1989) 1 RRR 71
High Courts20 Jan 1988
Satnam @ Satta and anr. Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 1 AICLR 799 : (1988) 1 RCR(Criminal) 509
High Courts20 Jan 1988
Chattar Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 563
High Courts20 Jan 1988
Mrs. Neelam Verma Vs Thaper Institute of Engineering and Technology and Others
Punjab And Haryana At Chandigarh · (1989) 1 LLJ 103 : (1988) 93 PLR 500
Constitution of India, 1950 — Article 226, 227