COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1988

1,000 judgments · page 48 of 50

High Courts18 Jan 1988Allowed

Hindustan Vegetable Oils Corporation Limited Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1988) 93 PLR 330 : (1988) 70 STC 82

Amritsar Oil Works (Acquisition and Transfer of Undertakings) Act, 1982 — Section 14, 15, 16, 17, 2Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 18AA

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High Courts15 Jan 1988Dismissed

The United India Insurance Company Ltd. Vs Subhash Chander Gupta and others

Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0106

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts15 Jan 1988

Akki Kaur and anr. Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 326

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High Courts15 Jan 1988

Paramjit Singh alias Pammi Vs State of Punjab and ors.

Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 215 : (1988) 1 RCR(Criminal) 512

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High Courts15 Jan 1988

Ranjodh Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 493

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High Courts15 Jan 1988

Vinod Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (1988) 1 AICLR 921 : (1988) 1 RCR(Criminal) 490

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High Courts15 Jan 1988Dismissed

Ajit Singh and others Vs Hardyal Singh (Deceased) Represented By His Legal Representatives and others

Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0016

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2

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High Courts15 Jan 1988Allowed

Bakshi Jaswant Singh Vs Smt. Pushpa Devi and others

Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0005

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts14 Jan 1988Allowed

Mrs. Savita Ahuja Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0114

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High Courts14 Jan 1988Dismissed

Smt Kako Vs Union Of India and Others

Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0111

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High Courts14 Jan 1988

Surjit Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 581 : (1988) 2 ILR (P&H) 362 : (1988) 1 ILR (P&H) 367 : (1988) PLJ 276 : (1988) 1 RRR 369

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High Courts14 Jan 1988

Raghbir Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1988) 1 CurLJ 414 : (1988) 1 RCR(Criminal) 345

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High Courts14 Jan 1988

Kirpal Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0059

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High Courts14 Jan 1988

Rameshwar and anr. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1988) 1 AICLR 721 : (1988) 1 CurLJ 374 : (1988) 1 RCR(Criminal) 442

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High Courts13 Jan 1988Allowed

Harbans Lal and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0109

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High Courts13 Jan 1988Allowed

Allahabad Bank, Jullundur Vs Shri O.P. Singla, Presiding Officer, Central Government, Industrial Tribunal, New Delhi and Another

Punjab And Haryana At Chandigarh · (1988) 01 P&H CK 0087

Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts13 Jan 1988

Balwinder Singh and ors. Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 1 AICLR 673 : (1988) 1 CurLJ 341

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High Courts13 Jan 1988

Balwinder Singh and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (1988) 1 AICLR 673 : (1988) 1 CurLJ 341 : (1988) 2 RCR(Criminal) 69 : (1988) 2 RCR(Criminal) 170

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High Courts13 Jan 1988

Mithu Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 19

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High Courts13 Jan 1988

Darshan Singh Vs State of Punjab and anr.

Punjab And Haryana At Chandigarh · (1988) 1 AICLR 817 : (1988) 1 RCR(Criminal) 472

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