High Courts21 Dec 1984Allowed
Mrs. Raj Chopra and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1985) ACJ 85 : (1985) ACJ 719
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 1 of 48
High Courts21 Dec 1984
Harbans Kaur and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1985) 1 ACC 256
Motor Vehicles Act, 1939 — Section 110A
High Courts21 Dec 1984
Ram Saran Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) CriLJ 941 : (1985) 1 RCR(Criminal) 166
Criminal Procedure Code, 1973 (CrPC) — Section 432, 433, 433APenal Code, 1860 (IPC) — Section 302
High Courts21 Dec 1984
Gurjit Singh Randhawa Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 162 : (1985) 2 ILR (P&H) 157
High Courts21 Dec 1984Allowed
Raj Chopra and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1985) ACJ 85 : (1985) ACJ 719
Motor Vehicles Act, 1939 — Section 110A, 110A(1)
High Courts21 Dec 1984
Lashkar Singh Vs State Punjab and others
Punjab And Haryana At Chandigarh · (1986) 1 LLR 522 : (1985) PLJ 503 : (1985) Rent LR 269 : (1985) RRR 481
High Courts20 Dec 1984Dismissed
Inderjit Kaur Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 507
High Courts20 Dec 1984Dismissed
Gurcharan Singh and Another Vs Savitri Devi and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 584 : (1987) 61 CompCas 429
Motor Vehicles Act, 1939 — Section 96(2)
High Courts20 Dec 1984Dismissed
Inderjit Kaur Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1986) ACJ 507
High Courts18 Dec 1984Dismissed
Kans Raj Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0065
Punjab Municipal Act, 1911 — Section 12D
High Courts18 Dec 1984
Naurang Singh and Another Vs Jangir Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 268
Limitation Act, 1963 — Section 18Transfer of Property Act, 1882 — Section 60
High Courts18 Dec 1984
Union of India Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1985) PLJ 213 : (1986) RRR 661
High Courts18 Dec 1984
Haryana State Minor Irrigation Corp. Vs Harnath Singh @Harnam Singh
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 153 : (1985) PLJ 309 : (1985) RRR 465
High Courts18 Dec 1984
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0018
High Courts18 Dec 1984
State of Punjab Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0015
High Courts18 Dec 1984
Labh Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0011
High Courts17 Dec 1984
Bakhsho Vs Pakhar Singh and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 322 : (1985) 2 ILR (P&H) 152 : (1985) 88 PLR 259
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Limitation Act, 1963 — Section 14, 5
High Courts17 Dec 1984
Harbans Lal Vs Punjab State
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 65 : (1985) PLJ 86 : (1986) RRR 281
High Courts17 Dec 1984
Satbir and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 12 P&H CK 0017
High Courts15 Dec 1984
Kartar Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 99
Haryana Ceiling on Land Holdings Act, 1972 — Section 33(2)Judicature Act, 1873 — Section 22Limitation Act, 1963 — Section 5