High Courts24 Dec 2014
Ganga Saran Gautam Vs Mulkraj Kumar
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0200
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 1 of 189
High Courts24 Dec 2014
Narinder Kaur Vs Shehbaz Bhatti
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0197
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts24 Dec 2014Partly Allowed
Sadhu Ram Vs The Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2015) LabIC 1387
Constitution of India, 1950 - Article 226 — Industrial Disputes Act, 1947 - Section 11-A
High Courts24 Dec 2014
Kansi Vs Iqbal Singh and Others
Punjab And Haryana At Chandigarh · (2015) 177 PLR 789
High Courts24 Dec 2014Dismissed
Central State Farm Hissar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 153 : (2015) 2 SCT 775
Factories Act, 1948 - Section 2(k), 2(m) — Punjab Labour Welfare Fund Act, 1965 - Section 26 — Societies Registration Act, 1860 - Section 2, 2(4)(i), 3, 3(1), 9
High Courts24 Dec 2014
Ashok Kumar Kukreja Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 821
Constitution of India, 1950 — Article 226Haryana Co-operative Societies Act, 1984 — Section 34, 34(1), 34(2)Punjab Co-operative Societies Act, 1961 — Section 25, 27, 27(1), 27(1-A), 27(2)
High Courts24 Dec 2014
Maharana Partap Charitable Trust Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 177 PLR 291 : (2015) 1 RCR(Civil) 451
Constitution of India, 1950 — Article 132, 134A, 141, 329Criminal Procedure Code, 1973 (CrPC) — Section 468General Clauses Act, 1897 — Section 6
High Courts24 Dec 2014
Randhir Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 851
Criminal Procedure Code, 1973 (CrPC) — Section 313Official Secrets Act, 1923 — Section 2(7)(8), 2(8), 3, 3(2), 4Penal Code, 1860 (IPC) — Section 489 (c), 489(c), 489-A, 489-B, 489-C
High Courts24 Dec 2014
Ambica Parshad and Others Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 155 : (2015) 2 RCR(Civil) 134
Haryana Ceiling on Land Holdings Act, 1972 — Section 33, 33(2)(ii)Punjab Security of Land Tenures Act, 1953 — Section 18, 18(3), 18(4)(b)
High Courts24 Dec 2014
Subeg Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 636
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 120B, 120-B, 294, 34, 363
High Courts24 Dec 2014
Harsaran Dass Sita Ram Vs Commissioner of C. Ex., Panchkula
Punjab And Haryana At Chandigarh · (2015) 322 ELT 686
Central Excises and Salt Act, 1944 - Section 11 11A 11AC 38A
High Courts24 Dec 2014Dismissed
Sukhwinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 586
Constitution of India, 1950 - Article 226 243-TPunjab Municipal Act, 1911 - Section 240(1)(b)
High Courts24 Dec 2014Allowed
Air India Ltd. Vs Estate Officer, HUDA and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 171
Arbitration and Conciliation Act, 1996 - Section 34Haryana Urban Development Authority Act, 1977 - Section 17
High Courts24 Dec 2014Allowed
Nikka Mal Jewellers and Others Vs Ashok Jain and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 168
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts24 Dec 2014
Food Corporation of India Vs Truck Operators Union, Nabha and Others
Punjab And Haryana At Chandigarh · (2015) 4 ARBLR 117 : (2015) 178 PLR 128
Arbitration and Conciliation Act, 1996 - Section 8 8(2)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 23 Rule 1 11
High Courts24 Dec 2014Dismissed
Jawahar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 608
Constitution of India, 1950 - Article 226 227
High Courts24 Dec 2014
Commissioner of Income Tax-II Vs Indo German Fabs
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0001
Income Tax Act, 1961 — Section 133A, 143(3), 263
High Courts23 Dec 2014
Hamara Reality Pvt. Ltd. Vs Renu Sharma
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0199
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2
High Courts23 Dec 2014
Des Raj and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 1 SCT 656
High Courts23 Dec 2014
K.D. Sharma Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 56
Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 4(1), 5, 7