High Courts22 Dec 2014
Sunny Kumar Vs Mamta Rani
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 263
Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13, 13(1-A)(ii), 23(1)(a), 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 3 of 189
High Courts22 Dec 2014Dismissed
Poona Pearls Vs Employees State Insurance Corporation
Punjab And Haryana At Chandigarh · (2015) 178 PLR 175
Employees State Insurance Act, 1948 - Section 75
High Courts22 Dec 2014Dismissed
Mindtree Limited and Others Vs The Regional Director, Northern Region, Ministry of Corporation Affairs and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 161
Companies Act, 1956 - Section 20 22
High Courts22 Dec 2014Allowed
Dinesh Kumar and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 600 : (2015) 4 RCR(Civil) 54
High Courts22 Dec 2014Dismissed
Tarlochan Singh and Others Vs Narinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 141
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts22 Dec 2014Dismissed
Som Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) LabIC 2802
High Courts22 Dec 2014
Commissioner of Income Tax Vs Satish Aggarwal and Co.
Punjab And Haryana At Chandigarh · (2015) 377 ITR 204
Income Tax Act, 1961 - Section 145(3)
High Courts19 Dec 2014Disposed off
Jaswinder and Others Vs Barsar and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 126
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts19 Dec 2014Allowed
Sandeep Kaur Vs Parminder Singh
Punjab And Haryana At Chandigarh · (2015) 2 DMC 355 : (2015) 3 RCR(Civil) 1023
Hindu Marriage Act, 1955 - Section 13, 24
High Courts19 Dec 2014
HUDA and Others Vs Kawal Bedi Education Society
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 719
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, 151 — Limitation Act, 1963 - Section 5
High Courts19 Dec 2014Dismissed
Jaswinder Singh and Others Vs Jagjiwan Singh and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 480
Civil Procedure Code, 1908 (CPC) - Section 151 — Transfer of Property Act, 1882 - Section 106
High Courts19 Dec 2014Allowed
Raj Singh Vs Asha Gupta and Others
Punjab And Haryana At Chandigarh · (2015) 179 PLR 124
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 2
High Courts19 Dec 2014
State of Punjab and Others Vs Jaswinder Singh Bedi and Others
Punjab And Haryana At Chandigarh · (2015) 1 SCT 658
High Courts19 Dec 2014
Santra Devi and Others Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 281
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts19 Dec 2014
Paramjit Singh Vs Gurcharan Singh Saini and Ors
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 545 : (2015) 1 RCR(Rent) 50
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10East Punjab Urban Rent Restriction Act, 1949 — Section 13-B, 15(5)
High Courts19 Dec 2014Dismissed
Ajit Singh Vs Dayal Chand and Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 465
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 13 Rule 10
High Courts18 Dec 2014
Commissioner of Income Tax Vs Eastman Impex
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0137
High Courts18 Dec 2014
Kawaljit Singh Vs Kulwant Kaur
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 161 : (2015) 1 RCR(Rent) 294
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts18 Dec 2014Dismissed
Sanjiv Kumar Vs Gurdarshan Singh
Punjab And Haryana At Chandigarh · (2015) 178 PLR 605 : (2015) 4 RCR(Civil) 152 : (2015) 2 RCR(Rent) 211
East Punjab Urban Rent Restriction Act, 1949 - Section 13-B
High Courts18 Dec 2014Disposed off
Asha Rani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 565
Constitution of India, 1950 - Article 12 226