High Courts17 Dec 2014Dismissed

Rajinder Parkash Vs Dial Singh

Punjab And Haryana At Chandigarh · (2015) 178 PLR 142 : (2015) 4 RCR(Civil) 148 : (2015) 2 RCR(Rent) 208

Civil Procedure Code, 1908 (CPC) - Section 10East Punjab Urban Rent Restriction Act, 1949 - Section 13Evidence Act, 1872 - Section 116
High Courts16 Dec 2014

Neelam Vs Ravinder Kumar

Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0170

Criminal Procedure Code, 1973 (CrPC) — Section 161Hindu Marriage Act, 1955 — Section 13, 13(1) (ia), 13(1)(ia)Penal Code, 1860 (IPC) — Section 406, 498-A
High Courts16 Dec 2014

Nisha Rani Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0127

Criminal Procedure Code, 1973 (CrPC) — Section 161Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1)(ia), 13-B, 9Penal Code, 1860 (IPC) — Section 109, 323, 406, 498-A, 506
High Courts16 Dec 2014

State of Haryana Vs Pardeep Kumar Verma

Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0126

Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 — Section 3Punjab Tenancy Act, 1887 — Section 5 (1) (a), 5 (i) (a)
High Courts16 Dec 2014Allowed

Mamta Rajotia Vs Suman

Punjab And Haryana At Chandigarh · (2015) 178 PLR 575 : (2015) 3 RCR(Civil) 515

Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1A, Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 5, Order 33 Rule 5(a)