High Courts15 Dec 2014
Jawed Alam Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 899
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 6 of 189
High Courts15 Dec 2014
K.K. Kohli and Brothers P. Ltd. Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 318 ELT 179 : (2016) 36 GSTR 396
High Courts15 Dec 2014Allowed
Medscan Diagnostic Imaging Centre Vs State Appropriate Authority and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 430
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 20 20(1)
High Courts15 Dec 2014Dismissed
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 178 PLR 426 : (2014) 1 RCR(Rent) 960
High Courts15 Dec 2014
Usha Dhillon Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 412
High Courts15 Dec 2014Dismissed
B.S. Ahluwalia Vs O.S. Ahluwalia
Punjab And Haryana At Chandigarh · (2015) 178 PLR 320
Arbitration and Conciliation Act, 1996 - Section 34 7
High Courts15 Dec 2014Dismissed
Darshan Singh Vs Kewal Mohan and Others
Punjab And Haryana At Chandigarh · (2015) ACJ 2797 : (2015) 178 PLR 450
Motor Vehicles Act, 1988 - Section 140 162 166 168 177
High Courts12 Dec 2014Dismissed
Mahesh Kumar Vs Sunita Rani
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 882
Hindu Marriage Act, 1955 - Section 13, 9
High Courts12 Dec 2014
Prem Narain and Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0142
Central Sales Tax Act, 1956 — Section 6(A)Punjab General Sales Tax Act, 1948 — Section 14(B)(7)(ii), 14-B(7)(ii), 20(2), 22(1)
High Courts12 Dec 2014
Seo Ram and Others Vs Jagta Ram and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 667
High Courts12 Dec 2014Dismissed
Satish Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 145 FLR 166 : (2015) 2 SCT 376
Constitution of India, 1950 - Article 226, 227 — Industrial Disputes Act, 1947 - Section 25-F
High Courts12 Dec 2014Allowed
Harminder Singh Vs Nargis Rani and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 414 : (2015) 4 RCR(Civil) 154 : (2015) 2 RCR(Rent) 213
East Punjab Urban Rent Restriction Act, 1949 - Section 15(1)(b) 15(5)Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 10 12 13 15 15(6)
High Courts11 Dec 2014
Balbir Kaur Vs Manjinder Singh
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0195
High Courts11 Dec 2014
Malkiat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 601
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 427
High Courts11 Dec 2014
Asha Rani and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) ACJ 656 : (2015) 177 PLR 497
High Courts11 Dec 2014
Veer Bhan Vs Santosh and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 312
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 406, 498-A, 506
High Courts11 Dec 2014
Rajinder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 544
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22
High Courts11 Dec 2014Dismissed
Nirmala Devi Vs Hari Krishan
Punjab And Haryana At Chandigarh · (2015) 178 PLR 423
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7Constitution of India, 1950 - Article 227
High Courts11 Dec 2014Allowed
Nandal Service Station Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 432
High Courts11 Dec 2014
Arihant Spinning Mills Vs Union of India
Punjab And Haryana At Chandigarh · (2015) 322 ELT 606
Central Excises and Salt Act, 1944 - Section 35C(2A) 35C(2A)