High Courts10 Dec 2014Allowed
Ghansham Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 651
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Essential Commodities Act, 1955 - Section 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 7 of 189
High Courts10 Dec 2014
B.K. Uppal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 338
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 195, 197Penal Code, 1860 (IPC) — Section 120-B, 182, 193, 211, 219Prevention of Corruption Act, 1988 — Section 12(2), 13(1), 13(2), 7, 8
High Courts10 Dec 2014
Gram Panchayat, Garhi Ajit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 500
Constitution of India, 1950 — Article 226, 227Haryana Panchayati Raj Act, 1994 — Section 53(2), 53(5)
High Courts10 Dec 2014
Kanshi Ram Vs Financial Commissioner (Appeals II) and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 513
Constitution of India, 1950 — Article 226, 227Punjab Land Reforms Act, 1972 — Section 11, 11(2), 11(5), 18, 28Punjab Tenancy Act, 1887 — Section 65, 77, 80, 80, 81, 81
High Courts10 Dec 2014
Binder Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 459 : (2015) 1 RCR(Civil) 498
Constitution of India, 1950 — Article 226, 227Punjab Panchayati Raj Act, 1994 — Section 13, 87, 87(3)
High Courts10 Dec 2014
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 701
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 342, 363, 366, 366-A, 376
High Courts10 Dec 2014Dismissed
Naik Vikas Kumr Meskar Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 454
Army Act, 1950 - Section 69Evidence Act, 1872 - Section 118 165Protection of Children from Sexual Offences Act, 2012 - Section 10 12 28 32 33
High Courts10 Dec 2014Disposed off
Kavya Setia Vs The Panjab University and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 435
High Courts10 Dec 2014Dismissed
Darshna Devi Vs Kewal Krishan
Punjab And Haryana At Chandigarh · (2015) 178 PLR 416 : (2015) 4 RCR(Civil) 230 : (2015) 2 RCR(Rent) 285
East Punjab Urban Rent Restriction Act, 1949 - Section 14(1) 15(5)
High Courts10 Dec 2014
Mandeep Kaur Vs Lakhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 385
Hindu Marriage Act, 1955 - Section 13 13(1)(i) 24 28
High Courts10 Dec 2014Dismissed
Varinder Thakur and Others Vs Punjab National Bank Shikha Ji Cama Place and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 473
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, Order 21 Rule 92, Order 21 Rule 92(2)
High Courts10 Dec 2014Dismissed
Bhag Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 449 : (2015) 2 RCR(Rent) 42
Constitution of India, 1950 - Article 226 227Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 - Section 4 5
High Courts10 Dec 2014Dismissed
Gurtinder Singh and Others Vs State of Punjab Others
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Criminal) 259
Criminal Procedure Code, 1973 (CrPC) - Section 164 173 313Information Technology Act, 2000 - Section 67-APenal Code, 1860 (IPC) - Section 292 354 363 366-A 376
High Courts10 Dec 2014Dismissed
Parveen Kumar Vs Ramesh Kumar Kochhar and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 450 : (2015) 2 RCR(Rent) 44
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10East Punjab Urban Rent Restriction Act, 1949 - Section 13-BLimitation Act, 1963 - Section 5
High Courts10 Dec 2014Disposed off
Ram Chand Vs The Chief Canal Officer, Bhakra Water Services Irrigation
Punjab And Haryana At Chandigarh · (2015) 3 RCR(Civil) 754
Constitution of India, 1950 - Article 227
High Courts10 Dec 2014Dismissed
Gram Panchayat Gangaicha Jat and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 215
Constitution of India, 1950 - Article 226National Highways Act, 1956 - Section 3A 3-A(1)
High Courts09 Dec 2014
Charna Vs State of Punjab
Punjab And Haryana At Chandigarh · (2014) 12 P&H CK 0196
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts09 Dec 2014
Universal Timber Corporation Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2015) 319 ELT 273
Central Excises and Salt Act, 1944 - Section 11A, 11AC
High Courts09 Dec 2014
Gurmit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 547
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 319Penal Code, 1860 (IPC) — Section 120-B, 376
High Courts09 Dec 2014Dismissed
Balbir Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 4 RCR(Civil) 58
Constitution of India, 1950 - Article 226 227Haryana Canal and Drainage Act, 1974 - Section 17