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Punjab And Haryana At Chandigarh judgments, 2014

3,772 judgments · page 9 of 189

High Courts04 Dec 2014

Rajesh Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 609

Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Prevention of Corruption Act, 1988 — Section 13, 20, 7
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High Courts04 Dec 2014Allowed

Pardeep Singh Vs Piara Dass

Punjab And Haryana At Chandigarh · (2015) 178 PLR 478

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3, Order 6 Rule 15(4)Constitution of India, 1950 - Article 227
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High Courts04 Dec 2014

Tejwati Vs Jeet Ram

Punjab And Haryana At Chandigarh · (2015) 178 PLR 410

Guardians and Wards Act, 1890 - Section 25Hindu Minority and Guardianship Act, 1956 - Section 13 6 9 9(1)
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High Courts03 Dec 2014Disposed off

Roop Singh Vs Assistant Collector of Customs

Punjab And Haryana At Chandigarh · (2015) 320 ELT 539

Constitution of India, 1950 - Article 20(3) — Criminal Procedure Code, 1973 (CrPC) - Section 313 — Customs Act, 1962 - Section 108, 135 — Evidence Act, 1872 - Section 24
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High Courts03 Dec 2014

M.C. Jalandhar Vs Deewan Chand

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 665

Civil Procedure Code, 1908 (CPC) — Section 100Punjab Municipal Corporation Act, 1976 — Section 269(2)
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High Courts03 Dec 2014

Devi Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 699

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 21(b)
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High Courts03 Dec 2014

Monjit Kaur Vs Faqir Chand

Punjab And Haryana At Chandigarh · (2015) 1 RCR(Rent) 184

Delhi Rent Control Act, 1958 — Section 25-B(5)East Punjab Urban Rent Restriction Act, 1949 — Section 13-A, 13-B, 18-A, 18-A(4), 18-A(5)
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High Courts03 Dec 2014Dismissed

Mukesh Kumar Vs Sunita

Punjab And Haryana At Chandigarh · (2015) 178 PLR 354

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13 25 25(1)Penal Code, 1860 (IPC) - Section 406 498-A
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