High Courts01 Dec 2014
Daksha Bhardwaj and Others Vs Anmol Sethi and Others
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Civil) 365
Hindu Minority and Guardianship Act, 1956 — Section 6, 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2014
3,772 judgments · page 11 of 189
High Courts01 Dec 2014Dismissed
Mayank Bhargava Vs Jyoti Bhargava
Punjab And Haryana At Chandigarh · (2015) 178 PLR 15 : (2015) 4 RCR(Civil) 227
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Family Courts Act, 1984 - Section 10Guardians and Wards Act, 1890 - Section 25
High Courts01 Dec 2014Dismissed
Gurbachan Singh Vs The Punjab State Handloom Weaver Apex Cooperative Society Limited and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 481
High Courts29 Nov 2014
Sangeeta Rani Vs Kamaljit Singh Bajaj
Punjab And Haryana At Chandigarh · (2014) 11 P&H CK 0204
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Nov 2014
Iqbal Singh Vs Lakhwinder Kaur
Punjab And Haryana At Chandigarh · (2015) 178 PLR 284
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(c)
High Courts29 Nov 2014
Raj Kumar Bhatia Vs General Public
Punjab And Haryana At Chandigarh · (2014) 11 P&H CK 0201
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Succession Act, 1925 — Section 192, 192(1), 193, 272
High Courts29 Nov 2014Disposed off
Aarti Jain Vs Central Bureau of Investigation and Others
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Criminal) 650
Criminal Procedure Code, 1973 (CrPC) - Section 482 — Penal Code, 1860 (IPC) - Section 302, 34
High Courts29 Nov 2014
Jaspal Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 177 PLR 829
High Courts29 Nov 2014Dismissed
Sriram General Insurance Company Ltd. Vs Naveen Balhara and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 311
High Courts29 Nov 2014Dismissed
Mohinder Singh Vs Guraansh Saini and Others
Punjab And Haryana At Chandigarh · (2015) 178 PLR 289
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
High Courts29 Nov 2014
Barodia Plastics Pvt. Ltd. Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2015) 315 ELT 357
High Courts28 Nov 2014
Baljit Singh Dahiya Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 11 P&H CK 0186
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(i)(d)
High Courts28 Nov 2014
Hardyal Mal Jagdish Mal and Others Vs Avichal Handloom Industries
Punjab And Haryana At Chandigarh · (2015) 177 PLR 795
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 21
High Courts28 Nov 2014
Bijender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 1 RCR(Criminal) 555
Arms Act, 1959 — Section 2(1)(i), 27, 27(1), 27(3), 3Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 313Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2014
Suman Vs Subhash
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 267
Hindu Marriage Act, 1955 — Section 13, 24
High Courts28 Nov 2014
Manpreet Kaur Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (2015) 2 RCR(Civil) 284
Hindu Marriage Act, 1955 — Section 28
High Courts28 Nov 2014
KRBL Limited Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (2015) 2 SCT 137
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Industrial Disputes Act, 1947 — Section 25-F
High Courts28 Nov 2014
Punjab State Water Resources Management and Development Corporation Ltd. Vs Presiding Officer and Others
Punjab And Haryana At Chandigarh · (2015) 1 SCT 731
Industrial Disputes Act, 1947 — Section 33(C)(2), 33-C(2)
High Courts28 Nov 2014
Harjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 2 DMC 318 : (2015) 2 RCR(Criminal) 187
Dowry Prohibition Act, 1961 — Section 2Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498-A
High Courts27 Nov 2014
Mahajan Tyre Company Vs Kohinoor India Private Ltd.
Punjab And Haryana At Chandigarh · (2014) 60 PTC 543 : (2015) 1 RCR(Civil) 194
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 2(h), 55, 62Trade Marks Act, 1999 — Section 134, 135