Punjab And Haryana At Chandigarh Judgments 1982

High Courts24 Dec 1982

Rajinder Kumar Sood Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1983) CriLJ 1338 : (1983) 2 ILR (P&H) 318

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 161, 173, 197Penal Code, 1860 (IPC) — Section 323

Read judgment

High Courts21 Dec 1982

Baldev Raj Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 32

Read judgment

High Courts21 Dec 1982

Gurcharan Singh and Another Vs Union of India and Another

Punjab And Haryana At Chandigarh · AIR 1983 P&H 277 : (1983) 2 ILR (P&H) 264

Constitution of India, 1950 — Article 14, 31Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8(1), 8(3)

Read judgment

High Courts20 Dec 1982

Achhar Singh Vs Dy. Collector of Customs and Central Excise and Others

Punjab And Haryana At Chandigarh · (1983) 12 ELT 671

Read judgment

High Courts20 Dec 1982Allowed

Ram Avtar Vs Anand Sarup Mangla

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Rent) 580

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 8

Read judgment

High Courts17 Dec 1982

Chanan Singh Vs Jangir Kaur

Punjab And Haryana At Chandigarh · (1983) CriLJ 1570 : (1983) 2 ILR (P&H) 422 : (1983) 1 RCR(Criminal) 307

Constitution of India, 1950 — Article 134, 15Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 399

Read judgment

High Courts15 Dec 1982

Chuni Lal Gulati Vs Krishana Rani

Punjab And Haryana At Chandigarh · AIR 1983 P&H 241

Hindu Marriage Act, 1955 — Section 24, 25, 26, 26(2), 28(2)

Read judgment

High Courts15 Dec 1982Allowed

Balwant Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 259

Hindu Succession Act, 1956 — Section 14(1), 15, 15(1), 15(2), 16

Read judgment

High Courts14 Dec 1982Dismissed

Oriental Fire and Genl. Ins. Company Ltd. Vs Bhagwanti and Others

Punjab And Haryana At Chandigarh · (1983) ACJ 349

Motor Vehicles Act, 1939 — Section 103A, 110

Read judgment

High Courts14 Dec 1982Allowed

Santosh Kumari and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1984) ACJ 610

Read judgment

High Courts14 Dec 1982Dismissed

Oriental Fire and General Insurance Company Ltd. Vs Thakur Dass and Others

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 251

Motor Vehicles Act, 1939 — Section 103(A)

Read judgment

High Courts14 Dec 1982Dismissed

Vardhman Spinning and General Mills Limited Vs The State

Punjab And Haryana At Chandigarh · (1983) 53 STC 335

Punjab General Sales Tax Act, 1948 — Section 10, 22

Read judgment

High Courts13 Dec 1982Dismissed

Oriental Fire and Genl. Ins. Company Ltd. and Another Vs Kewal Kumar

Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0003

Central Motor Vehicles Rules, 1989 — Regulation 6, 7

Read judgment

High Courts10 Dec 1982

Karnail Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) AICLR 4 : (1983) 1 RCR(Criminal) 18

Read judgment

High Courts10 Dec 1982Allowed

Shri Tara Singh (deceased) Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0011

Land Acquisition Act, 1894 — Section 4

Read judgment

High Courts10 Dec 1982Dismissed

Faridabad Complex Administration Vs Mor Lal and Another

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 244

Industrial Disputes Act, 1947 — Section 10, 33, 33(1), 33(2), 33(A)

Read judgment

High Courts09 Dec 1982

Amar Singh Vs Raghbir Singh

Punjab And Haryana At Chandigarh · (1983) PLJ 338 : (1986) RRR 471

Read judgment

High Courts09 Dec 1982Dismissed

Pepsu Road Transport Corporation Vs Satinder Sharma

Punjab And Haryana At Chandigarh · (1984) ACJ 316

Motor Vehicles Act, 1988 — Section 110A

Read judgment

High Courts09 Dec 1982Dismissed

Hakumat Rai and others Vs Shri Vidya Sagar and another

Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0039

East Punjab Urban Rent Restriction Act, 1949 — Section 3

Read judgment

High Courts09 Dec 1982

Ranbir Kumar Arora and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 431

Punjab Town Improvement Act, 1922 — Section 36

Read judgment

Punjab And Haryana At Chandigarh judgments, 1982