COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1982

561 judgments · page 2 of 29

High Courts08 Dec 1982Allowed

Amarjit Singh Vs Surinder Kaur

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 235

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14, Order 5 Rule 15, Order 5 Rule 16Hindu Marriage Act, 1955 — Section 13

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High Courts08 Dec 1982

Ajit Singh and Another Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 232

Hindu Succession Act, 1956 — Section 15, 15(1), 16, 8Penal Code, 1860 (IPC) — Section 406, 408

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High Courts08 Dec 1982

Randhir Singh Vs V.S.Chaudhari, Labour Commissioner Haryana and ors.

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 306

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High Courts08 Dec 1982

State Bank of India Vs Quality Bread Factory and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 244 : (1983) 2 ILR (P&H) 406

Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 151

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High Courts08 Dec 1982

Satya Vs Siri Ram

Punjab And Haryana At Chandigarh · AIR 1983 P&H 252

Divorce Reforms Act, 1969 — Section 2(1)Hindu Marriage Act, 1955 — Section 10, 13

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High Courts08 Dec 1982

Kashmira Singh Vs Financial Commissioner

Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 362 : (1983) PLJ 142 : (1986) RRR 463

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High Courts08 Dec 1982Dismissed

Amin Chand Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 240

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High Courts08 Dec 1982Dismissed

Amin Chand Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 240

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High Courts07 Dec 1982

Waryam Singh and Sons and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 287

East Punjab Control of Bricks Supplies Act, 1949 — Section 3

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High Courts07 Dec 1982

Jai Gopal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 213

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High Courts06 Dec 1982Dismissed

The Assistant Excise and Taxation Commissioner (Inspection) and Another Vs Laxmi Electric Company

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 227 : (1983) 53 STC 346

Punjab General Sales Tax Act, 1948 — Section 21, 4, 5, 6

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High Courts06 Dec 1982

Baltar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 8

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High Courts06 Dec 1982

Joginder Pal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 17

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High Courts06 Dec 1982

Kuldip Singh alias Pappi Singh alias Pappa Vs State of Punjab

Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 161

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High Courts06 Dec 1982Allowed

Iqbal Singh Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0006

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High Courts06 Dec 1982

Gurdit Singh Vs Ram Devi

Punjab And Haryana At Chandigarh · (1983) PLJ 316 : (1984) RRR 439

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High Courts04 Dec 1982

Ranjit Kaur and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · AIR 1983 P&H 332

Land Acquisition Act, 1894 — Section 11, 4, 6, 9

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High Courts04 Dec 1982

The Cantonment Board, Ambala Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1983 P&H 234

Cantonments Act, 1924 — Section 99(2)

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High Courts04 Dec 1982Allowed

Goodyear India Limited Vs The State of Haryana and Another

Punjab And Haryana At Chandigarh · (1983) 53 STC 163

Central Sales Tax Act, 1956 — Section 5

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High Courts04 Dec 1982

Ishwar Singh and another Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1982) 12 P&H CK 0002

Criminal Procedure Code, 1973 (CrPC) — Section 321

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