High Courts04 Jan 1982
Ghansham Dass Vs Sham Sundar Lal
Punjab And Haryana At Chandigarh · (1982) CriLJ 1717 : (1983) 1 ILR (P&H) 1
Criminal Procedure Code, 1973 (CrPC) — Section 473Penal Code, 1860 (IPC) — Section 500
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 29 of 29