High Courts11 Jan 1982
Harbans Singh and another Vs Sarup Chand Gupta, Additional District Judge, Faridkot and others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 131 : (1982) PLJ 72 : (1985) RRR 405
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 28 of 29
High Courts08 Jan 1982
Union of India Vs Girdhari and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 152 : (1982) 1 ILR (P&H) 552
Court Fees Act, 1870 — Article 11, 8Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 11
High Courts08 Jan 1982
Kundan Singh Vs Additional Director, Consolidation of Holdings, Punjab, Jullundur and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 538
Civil Procedure Code, 1908 (CPC) — Section 42Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21, 21(2), 21(3), 21(4)
High Courts08 Jan 1982
Bachna Ram Vs Nar Singh Dass and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 281 : (1982) 1 RCR(Rent) 432
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts07 Jan 1982Dismissed
Heman and others Vs Tulsi Ram (Died)
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0009
Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts07 Jan 1982Partly Allowed
Amrit Kaur Puri Vs Kapurthala Flour, Oil and General Mills Co. P. Ltd. and Others
Punjab And Haryana At Chandigarh · (1984) 56 CompCas 194
Companies Act, 1956 — Section 155, 287(2), 9
High Courts06 Jan 1982Dismissed
Bachan Singh and another Vs The Punjab State
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88
High Courts06 Jan 1982
Vidya Dhar Vs Onkar Nath
Punjab And Haryana At Chandigarh · AIR 1982 P&H 182 : (1982) 1 RCR(Rent) 381
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts05 Jan 1982
State of Punjab Vs Nachhattar Singh
Punjab And Haryana At Chandigarh · (1982) CriLJ 1197
Criminal Procedure Code, 1973 (CrPC) — Section 293
High Courts05 Jan 1982
Commissioner of Income Tax Vs Basant Singh
Punjab And Haryana At Chandigarh · (1983) 140 ITR 937
High Courts05 Jan 1982Dismissed
Pritam Singh Gill Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 40
Constitution of India, 1950 — Article 12, 141, 17, 18, 226Industrial Disputes Act, 1947 — Section 10APenal Code, 1860 (IPC) — Section 32
High Courts05 Jan 1982
The Oriental Fire and General Insurance Co. Ltd. Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 76
Contract Act, 1872 — Section 124Motor Vehicles Act, 1939 — Section 105, 110, 110A, 110B, 110C
High Courts05 Jan 1982
Hari Chand Virender Paul Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 30 CTR 325 : (1983) 140 ITR 148
Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts05 Jan 1982
Oriental Fire and General Insurance Co. Ltd. Vs Bachan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 267 : (1984) 55 CompCas 28
Contract Act, 1872 — Section 124Motor Vehicles Act, 1939 — Section 110, 95(1), 96, 96(2), 97
High Courts04 Jan 1982Dismissed
Ravinder Kumar and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0054
Penal Code, 1860 (IPC) — Section 148, 149
High Courts04 Jan 1982
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) CriLJ 2211
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 165
High Courts04 Jan 1982
Abhilash Kumari Oswal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 28 CTR 12 : (1982) 138 ITR 277
Income Tax Act, 1961 — Section 212(3), 273
High Courts04 Jan 1982
Chhaju Ram Vs Nand Lal.
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 288 : (1982) PLJ 399 : (1984) RRR 539
High Courts04 Jan 1982
Sujan Singh Sadana Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 136 ITR 496
Income Tax Act, 1961 — Section 256(1)
High Courts04 Jan 1982
Commissioner of Income Tax Vs Waryam Singh and Sons
Punjab And Haryana At Chandigarh · (1982) 136 ITR 92
Income Tax Act, 1961 — Section 139(1), 139(2), 184(7)