High Courts03 Feb 1982Allowed
Darshan Lal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0050
Prevention of Food Adulteration Act, 1954 — Section 13(2C)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 26 of 29
High Courts02 Feb 1982
Bimla Vs State of Haryana
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0018
High Courts02 Feb 1982
Commissioner of Income Tax Vs Amritsar Sugar Mills Co. Ltd.
Punjab And Haryana At Chandigarh · (1983) 142 ITR 32
Income Tax Act, 1961 — Section 37(1)
High Courts02 Feb 1982Dismissed
Dinesh Kumar Vs Sh. Laxman Dass Aggarwal
Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 262
High Courts02 Feb 1982Dismissed
Jagiri Lal and another Vs Brij Bhushan Jain
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0009
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts02 Feb 1982Dismissed
M/s Sandika Private Limited Vs The Municipal Corporation Ludhiana
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0005
High Courts01 Feb 1982
Kalwa Vs Vasakha Singh and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 480 : (1982) 2 ILR (P&H) 118
Hindu Succession Act, 1956 — Section 14(1)
High Courts28 Jan 1982
Chander Bhan Vs Income Tax Officer, "A" Ward
Punjab And Haryana At Chandigarh · (1982) 28 CTR 23(1) : (1982) 10 TAXMAN 91
Income Tax Act, 1961 — Section 147
High Courts28 Jan 1982
CHANDER BHAN Vs Income Tax OFFICER, "A" WARD, BHATINDA.
Punjab And Haryana At Chandigarh · (1982) 28 CTR 22 : (1982) 137 ITR 338
Income Tax Act, 1961 — Section 147, 153, 271
High Courts28 Jan 1982
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 1218 : (1983) 1 ILR (P&H) 9
Criminal Procedure Code, 1973 (CrPC) — Section 100, 103
High Courts28 Jan 1982Allowed
M/s. Shree Bharat Laxmi Wool Store and others Vs Punjab National Bank and another
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0003
Negotiable Instruments Act, 1881 (NI) — Section 79
High Courts28 Jan 1982Dismissed
Nanak Chand Vs Sansar Chand and another
Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 220
East Punjab Urban Rent Restriction Act, 1949 — Section 15
High Courts27 Jan 1982
Mam Raj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1982 P&H 211 : (1982) 2 ILR (P&H) 95
Constitution of India, 1950 — Article 226
High Courts27 Jan 1982
Ghukkar Singh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (1982) ILR (P&H) 100 : (1982) PLJ 299 : (1985) RRR 315
High Courts27 Jan 1982
Harbans Singh Romana and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 334
High Courts26 Jan 1982
Kulwant Kaur and Another Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 335
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 33 Rule 5, Order 43 Rule 1, Order 9 Rule 8
High Courts25 Jan 1982
State of Haryana Vs Rama Nand
Punjab And Haryana At Chandigarh · (1982) CriLJ 1370 : (1983) 1 ILR (P&H) 283 : (1983) 2 RCR(Criminal) 307
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 2, 7
High Courts25 Jan 1982Allowed
Smt Kulwant Kaur and another Vs Balbir Singh and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts25 Jan 1982
Punjab State Electricity Board Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 51 STC 274
Central Sales Tax Act, 1956 — Section 10, 10APunjab General Sales Tax Act, 1948 — Section 21, 22
High Courts22 Jan 1982Allowed
Dharam Singh Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0041