High Courts17 Feb 1982
Mrs. Jaspal Bajwa and others Vs Dalbir Singh and others
Punjab And Haryana At Chandigarh · (1983) ACJ 176
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 25 of 29
High Courts16 Feb 1982
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) CriLJ 1176 : (1982) 2 ILR (P&H) 271
High Courts16 Feb 1982
Oswal Woollen Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 138 ITR 338
Income Tax Act, 1961 — Section 80J
High Courts16 Feb 1982
Jai Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 28 CTR 14 : (1982) 136 ITR 895
Income Tax Act, 1961 — Section 147, 148
High Courts12 Feb 1982
Ghotia (deceased) rep. by his L.Rs. Vs Financial Commissioner, Revenue, Haryana and others
Punjab And Haryana At Chandigarh · (1982) PLJ 341 : (1984) RRR 492
High Courts12 Feb 1982
Vishwakarma Industries Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 246 : (1982) 135 ITR 652
Income Tax Act, 1922 — Section 28(1)Income Tax Act, 1961 — Section 271(1)
High Courts11 Feb 1982Dismissed
Bahadur Singh Vs Maghar Singh
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0051
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts11 Feb 1982Dismissed
Mohinder Mohan Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 15
Advocates Act, 1961 — Section 16(1)Constitution of India, 1950 — Article 14, 16, 23Punjab Civil Services (Judicial Branch) Rules, 1951 — Rule 2, 3, 6
High Courts11 Feb 1982
Ranjit Singh Vs The Union Territory
Punjab And Haryana At Chandigarh · (1982) CriLJ 969
Constitution of India, 1950 — Article 14, 20, 21, 246Criminal Procedure Code, 1973 (CrPC) — Section 235, 308, 309, 403, 432Penal Code, 1860 (IPC) — Section 148, 149, 302, 303
High Courts11 Feb 1982Allowed
Ramesh Chander and others Vs Kailash Chander
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Feb 1982Dismissed
Mohinder Mohan Singh Bedi and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 15
Constitution of India, 1950 — Article 14, 16
High Courts10 Feb 1982
Haryana Iron and Steel Rolling Mills Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1982) 31 CTR 230 : (1983) 142 ITR 373 : (1983) 12 TAXMAN 88
Income Tax Act, 1961 — Section 256(2)
High Courts10 Feb 1982
Mohan Singh Vs Dina Nath
Punjab And Haryana At Chandigarh · AIR 1984 P&H 18 : (1982) 1 RCR(Rent) 343
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts09 Feb 1982Dismissed
Bhagwan Dass and Another Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (1982) ACJ 355
Penal Code, 1860 (IPC) — Section 304A
High Courts09 Feb 1982
Hari Singh Vs Financial Commissioner, Revenue, Haryana and others
Punjab And Haryana At Chandigarh · (1982) CurLJ 230 : (1982) ILR (P&H) 138 : (1982) PLJ 320 : (1986) RRR 446
High Courts09 Feb 1982
Guriqpal Singh Vs Surinder Kaur and Others
Punjab And Haryana At Chandigarh · (1984) 56 CompCas 377
High Courts05 Feb 1982
Sushil Flour, Dal and Oil Mills Vs The Chief Commissioner, Union Territory and Others The Chief Commissioner, Union Territory and Others Vs Sushil Flour, Dal and Oil Mills
Punjab And Haryana At Chandigarh · (1982) 50 STC 222
Constitution of India, 1950 — Article 226, 239General Clauses Act, 1897 — Section 3Punjab General Sales Tax Act, 1948 — Section 5
High Courts05 Feb 1982
Gela Ram Prem Kumar and anr. Vs Market Committee, Faridkot
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0031
High Courts05 Feb 1982Allowed
Mangat Ram and another Vs Ram Bhagat Chamoria
Punjab And Haryana At Chandigarh · (1982) 02 P&H CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Feb 1982
Ramchand Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1982) CriLJ 1714
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324