High Courts22 Jan 1982
Satish Kapur and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1982 P&H 276
Land Acquisition Act, 1894 — Section 4, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 27 of 29
High Courts21 Jan 1982Allowed
Shiv Dayal Vs Kewal Verma
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 4 : (1982) 1 RCR(Rent) 236
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, 47Evidence Act, 1872 — Section 58Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts21 Jan 1982Allowed
Mangat Rai and others Vs The Punjab State and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0043
Punjab Town Improvement Act, 1922 — Section 43
High Courts21 Jan 1982
Gokal Singh and Kirpal Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1982) 51 STC 402
Punjab General Sales Tax Act, 1948 — Section 22
High Courts21 Jan 1982Allowed
Mal Singh Vs The Moga Central Co-Operative Bank Ltd. and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(2)
High Courts20 Jan 1982
Chhotu Sood Vs Tax Recovery Officer and Others
Punjab And Haryana At Chandigarh · (1982) 31 CTR 239 : (1983) 141 ITR 54
Income Tax Act, 1961 — Section 222Income Tax Rules, 1962 — Rule 15(2), 59(2), 60, 61
High Courts20 Jan 1982
Narinder Singh and Others Vs Arjan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 337
Limitation Act, 1963 — Section 10, 18, 19
High Courts19 Jan 1982Allowed
M/s Vaz Forwarding Pvt. Ltd., Bombay Vs M/s Punjab Tanneries Limited Nakodar Road, Jullundur
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0053
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts19 Jan 1982Dismissed
Amin Lal Ishar Ram Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1983) 52 STC 308
Punjab General Sales Tax Act, 1948 — Section 5
High Courts15 Jan 1982
K.L. Bawa Vs Basant Textiles
Punjab And Haryana At Chandigarh · AIR 1982 P&H 275
Civil Procedure Code, 1908 (CPC) — Section 47, 60(1)
High Courts15 Jan 1982Dismissed
State Bank of Patiala Vs Amar Nath and Others
Punjab And Haryana At Chandigarh · (1985) 57 CompCas 628
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts14 Jan 1982Dismissed
Municipal Committee, Ladwa Tehsil Thanesar, Distt. Karnal Vs Daryat Lal and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0052
Punjab Municipal Act, 1911 — Section 61
High Courts14 Jan 1982Allowed
Provident Fund Inspector, Panipat Vs Ram Kumar and others
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0042
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(e)
High Courts13 Jan 1982Dismissed
Ram Richhpal Vs Inspecting Assistant Commissioner
Punjab And Haryana At Chandigarh · (1982) 10 TAXMAN 210
Income Tax Act, 1961 — Section 269F(6)
High Courts13 Jan 1982
Ram Richhpal and Others Vs Inspecting Assistant Commissioner of Income Tax, Acquisition Range and Others
Punjab And Haryana At Chandigarh · (1982) 138 ITR 641
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269F(6)
High Courts13 Jan 1982Dismissed
Mathura Parshad and others Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Jan 1982Allowed
Balraj Kumar Murria Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0051
Constitution of India, 1950 — Article 227
High Courts12 Jan 1982
Gheru Lal Bal Chand Vs Income Tax Officer, 'A' Ward
Punjab And Haryana At Chandigarh · (1982) 28 CTR 23 : (1982) 137 ITR 190
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 131(1), 131(2), 131(3), 133A
High Courts11 Jan 1982Allowed
Naval Singh Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1982) 01 P&H CK 0055
Land Acquisition Act, 1894 — Section 4
High Courts11 Jan 1982
Walaiti Ram and Another Vs Harbans Lal
Punjab And Haryana At Chandigarh · AIR 1982 P&H 250 : (1982) 2 RCR(Rent) 460
East Punjab Urban Rent Restriction Act, 1949 — Section 10(1), 19(1), 19(3)