High Courts24 Dec 2018
Baghel Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0189
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 1 of 150
High Courts21 Dec 2018Allowed
Harbhajan Singh (Since Deceased) Through Lrs And Others Vs Naurang Singh (Since Deceased) Through Lrs And Another
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 561
Code Of Civil Procedure, 1908 — Section 11Transfer Of Property Act, 1882 — Section 62Limitation Act, 1963 — Article 61
High Courts21 Dec 2018Dismissed
Ranjit Kaur And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0230
Indian Penal Code, 1860 — Section 143, 148, 149, 302, 307Code of Criminal Procedure, 1973 — Section 313
High Courts21 Dec 2018Allowed
Mohar Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0224
Haryana Civil Services (Punishment and Appeal), Rules, 1987 — Rule 2(2), 5(32), 5(35)B, 5(32)(B)(2), 7Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts21 Dec 2018Dismissed
Vijay Kumar And Another Vs Oriental Bank Of Commerce And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0214
Constitution of India, 1950 — Article 227
High Courts21 Dec 2018Dismissed
Vinay Kumar Goel And Ors Vs Mahesh Chand Goel Etc.
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0208
Indian Lunacy Act, 1912 — Section 36, 41Specific Relief Act, 1963 — Section 34Indian Evidence Act, 1872 — Section 68, 69
High Courts21 Dec 2018Dismissed
Munesh Devi Vs Surender Singh And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0205
High Courts21 Dec 2018Disposed Off
Chaman Lal And Others Vs Suman Kumar And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0204
Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 41 Rule 23A, Order 41 Rule 23, Order 41 Rule 24
High Courts21 Dec 2018Dismissed
Mahinder Singh And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0198
Indian Penal Code, 1860 — Section 34, 302, 306, 307Code of Criminal Procedure, 1973 — Section 173(2), 313, 357, 377
High Courts21 Dec 2018Disposed off
Gurpreet Kaur Vs Vikas Sood
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0183
High Courts21 Dec 2018Disposed off
Arshdeep Singh Vs Mukhtiar Kaur And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0182
Code of Civil Procedure, 1908 — Order 21 Rule 32
High Courts21 Dec 2018Partly Allowed
Sukhdev Raj Alias Sukhdev Lal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0181
Indian Penal Code, 1860 — Section 302, 304Code of Criminal Procedure, 1973 — Section 313
High Courts21 Dec 2018Allowed
Sukhbir Lal Alias Tony And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 984
Indian Penal Code, 1860 — Section 34, 302, 304Code of Criminal Procedure, 1973 — Section 161, 313
High Courts21 Dec 2018Dismissed
Punjab Unaided Technical Institutions Association And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 1 SCT 461
Constitution of India, 1950 — Article 141
High Courts21 Dec 2018Allowed
Jeetu @ Ghugga And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0171
Indian Penal Code, 1860 — Section 34, 201, 302Code of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 24, 25, 26
High Courts21 Dec 2018Dismissed
Tota Ram Vs M/S Xpro India Limited
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0170
Code of Civil Procedure, 1908 — Order 14 Rule 5Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(FF), 5(FFF), 2A(ii)
High Courts20 Dec 2018Allowed
Subhash Chander Chabra And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0226
Constitution of India, 1950 — Article 21
High Courts20 Dec 2018Partly Allowed
Satwinder Kaur And Others Vs Satnam Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0215
High Courts20 Dec 2018Dismissed
S. Satbir Singh Vs Madan Lal Rambani (Deceased) Through Lrs And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0206
East Punjab Urban Rent Restrict Act, 1949 — Section 13
High Courts20 Dec 2018Dismissed
Suresh Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0191