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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 3 of 150

High Courts19 Dec 2018Dismissed

Pawan Kumar And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 664

Indian Penal Code, 1860 — Section 34, 306, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6Code of Criminal Procedure, 1973 — Section 173, 313
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High Courts19 Dec 2018Disposed off

Virender Singh Hooda Vs Kulwant Kumar Kalsan And Others

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0143

Haryana Civil Services (Executive Branch) and Allied Services and Other Services Common/Combined Examination Act, 2002 — Section 4, (3)Punjab Civil Services (Executive Branch) Rules, 1930 — Rule 9, 20Constitution of India, 1950 — Article 14, 16
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High Courts18 Dec 2018Disposed Off

Satwant Singh Vs Amar Kaur And Others

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0211

Indian Succession Act, 1925 — Section 63Registration Act, 1908 — Section 18Code of Civil Procedure, 1908 — Order 32 Rule 4
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High Courts18 Dec 2018Dismissed

Vinay Kumar Vs Smt. Preeti

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0195

Guardians and Wards Act, 1890 — Section 6, 9, 9(1)Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 11
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