High Courts18 Dec 2018Disposed off
National Insurance Co. Ltd. Vs Charanjit Kaur And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0160
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 4 of 150
High Courts18 Dec 2018Dismissed
Union Of Inida Vs Smt. Hardevi And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0159
Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts18 Dec 2018Allowed
Vipin Solanki Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0100
Code of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22
High Courts18 Dec 2018Disposed off
M/s Endurance Technologies Ltd Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0099
Industrial Disputes Act, 1947 — Section 25K, 25K(2), 25L, 25M, 25N, 25O(2), 25O, 25P, 25Q, 25R, 25S, 25U, 25B, 25D, 25FF, 25FFA, 245FFF, 25G, 25H, 25JFactories Act, 1948 — Section 2(m)Companies Act, 2013 — Section 18
High Courts17 Dec 2018Allowed
Mukesh Devi And Others Vs Nar Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0229
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts17 Dec 2018
Parkash Vs Kanwar Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0219
Code of Civil Procedure, 1908 — Section 151
High Courts17 Dec 2018Dismissed
Suresh And Others Vs Rajender And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0175
High Courts17 Dec 2018Dismissed
Anil Aggarwal And Others Vs Manjit Kaur & Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0158
Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts17 Dec 2018Dismissed
Ajay Kaushal & Ors Vs Baljinder Gill & Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0157
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts17 Dec 2018Dismissed
Ajay Kapur Vs Daljit Bahia
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0156
Indian Penal Code, 1860 — Section 120B, 419, 420, 423, 465, 467, 468, 471Code of Criminal Procedure, 1973 — Section 210, 319, 397, 399, 482
High Courts17 Dec 2018Partly Allowed
Surinder Pal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0125
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18Code of Criminal Procedure, 1973 — Section 173, 313
High Courts17 Dec 2018Dismissed
Jagdeep Mittal Vs Punjab & Haryana High Court, Chandigarh
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0141
High Court Establishment (Appointment and Conditions of Service) Rules, 1973 — Rule 33Constitution of India, 1950 — Article 14, 16, 226
High Courts17 Dec 2018Disposed off
Bhupesh Garg Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0098
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 61, 85Code of Criminal Procedure, 1973 — Section 451
High Courts15 Dec 2018Dismissed
Devinder Kaur Vs Major Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0212
Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 41
High Courts15 Dec 2018Dismissed
Rajinder Kumar Vs Ram Sarup
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0202
Contract Act, 1872 — Section 29
High Courts15 Dec 2018Dismissed
Lakshmi Devi Vs Davinder Singh And Anotehr
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0155
Motor Vehicles Act, 1988 — Section 166
High Courts15 Dec 2018Partly Allowed
Rattan Singh And Another Vs Kawaljeet & Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0154
Motor Vehicles Act, 1988 — Section 166
High Courts15 Dec 2018Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Manjit Kaur And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0153
Motor Vehicles Act, 1988 — Section 163A
High Courts15 Dec 2018Allowed
Neelam And Another Vs Bhagwan Singh And Others
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0097
Motor Vehicles Act, 1988 — Section 166
High Courts15 Dec 2018Allowed
Narender Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0096
Indian Penal Code, 1860 — Section 34, 109, 201, 120B, 302Code of Criminal Procedure, 1973 — Section 161, 164, 313, 357Evidence Act, 1872 — Section 24, 25, 26