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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 2 of 150

High Courts20 Dec 2018Dismissed

Mandeep Kaur Vs Dr. Sneh Lata Sandhu

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0187

Code of Criminal Procedure, 1973 — Section 254 (2), 311, 482ScheduledCastes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)Indian Penal Code, 1860 — Section 304, 354, 376, 452, 506, 511
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High Courts20 Dec 2018Dismissed

Ashok Mittal Vs Ashima Anand

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0178

Code of Criminal Procedure, 1973 — Section 313, 482Negotiable Instruments Act, 1881 — Section 138
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High Courts20 Dec 2018Dismissed

Vivek Garg Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0177

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 306, 384, 506Arms Act, 1959 — Section 25
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High Courts20 Dec 2018Allowed

Bahadur Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0176

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 324Arms Act, 1959 — Section 25, 27, 54, 59
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High Courts20 Dec 2018Partly Allowed

Kuldeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0168

Indian Penal Code, 1860 — Section 148, 149, 302, 304, 323, 324, 506Code of Criminal Procedure, 1973 — Section 313
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High Courts20 Dec 2018Allowed

Hari Om @ Dhola Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 576

Indian Penal Code, 1860 — Section 376D, 452Protection of Children from Sexual Offences Act, 2012 — Section 4Code of Criminal Procedure, 1973 — Section 161, 164, 313
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High Courts20 Dec 2018Allowed

Buta Singh And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0166

Indian Penal Code, 1860 — Section 34, 109, 302Code of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 24, 25, 26
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High Courts20 Dec 2018Dismissed

Yogesh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0124

Code of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 302
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High Courts19 Dec 2018Dismissed

Satpal Vs State Of Punjab Through Drugs Inspector, Sangrur

Punjab And Haryana At Chandigarh · (2019) 2 CriCC 751

Drugs and Cosmetics Act, 1940 — Section 18A, 18(c), 27(b)(ii), 32(2), 36A, 36ABCode Of Criminal Procedure, 1973 — Section 190(c)(1), 193, 201, 225, 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 461(k)Drugs and Cosmetics Rules, 1945 — Rule 62
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High Courts19 Dec 2018Dismissed

Simbhu And Others Vs Chander

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0200

Code of Civil Procedure, 1908 — Section 35A, Order 1 Rule 10, Order 41 Rule 22, Order 41 Rule 33Contract Act, 1872 — Section 29, 46
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High Courts19 Dec 2018Allowed

Vinod Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 12 P&H CK 0197

Code of Criminal Procedure, 1973 — Section 167(2), 437, 437(6), 439, 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
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