High Courts19 Dec 1992
Sukhram Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1993) 2 RCR(Criminal) 606
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1992
1,231 judgments · page 1 of 62
High Courts18 Dec 1992
State of Haryana Vs Ramesh Chander Sehgal
Punjab And Haryana At Chandigarh · (1993) PLJ 167 : (1993) 1 PLR 619 : (1993) 2 RRR 405 : (1993) 1 RRR 603
High Courts18 Dec 1992Allowed
State of Haryana and Others Vs Ramesh Chander Sehgal, Ex. President, Municipal Committee
Punjab And Haryana At Chandigarh · (1993) 103 PLR 619
Haryana Municipal Election Rules, 1978 — Rule 49, 52, 59
High Courts18 Dec 1992
State Bank of Patiala Vs M/s. Khosla Engg. Co.
Punjab And Haryana At Chandigarh · AIR 1993 P&H 207
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151
High Courts18 Dec 1992
Miss. Sunita Thereja Vs chandigarh and others
Punjab And Haryana At Chandigarh · AIR 1993 P&H 237 : (1993) 104 PLR 198
Constitution of India, 1950 — Article 14, 226, 227
High Courts18 Dec 1992
Gurnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1993) 1 AICLR 604 : (1993) 2 RCR(Criminal) 405
High Courts18 Dec 1992Dismissed
Kapoor Chand Vs Mohan Lal Gupta
Punjab And Haryana At Chandigarh · (1994) 79 CompCas 40 : (1993) 2 RCR(Criminal) 454 : (1993) 1 RCR(Criminal) 658
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Dec 1992Dismissed
Miss Sunita Thereja Vs Punjab University, Chd., and another
Punjab And Haryana At Chandigarh · AIR 1993 P&H 237 : (1993) 104 PLR 198 : (1993) 2 RCR(Civil) 768
Constitution of India, 1950 — Article 226, 227
High Courts17 Dec 1992
Bhai Shamsher Singh (Died) and Others Vs Punjab State
Punjab And Haryana At Chandigarh · (1994) 1 ACC 632 : (1993) 103 PLR 757
High Courts17 Dec 1992
General Insurance Corporation of India and Others Vs S.R. Kalra, Assistant Manager, National Insurance Company Limited and Another
Punjab And Haryana At Chandigarh · (1993) 103 PLR 514
Constitution of India, 1950 — Article 311
High Courts17 Dec 1992Allowed
Haryana Seeds Development Corporation Vs Pohap Singh and Another
Punjab And Haryana At Chandigarh · (1994) 2 LLJ 53 : (1993) 103 PLR 717
Industrial Disputes Act, 1947 — Section 25FF
High Courts17 Dec 1992
D.L. Katyal Accounts Executive Vs The Indian Drugs and Pharmaceuticals Limited and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 321 : (1993) 103 PLR 382
Constitution of India, 1950 — Article 226, 227, 311
High Courts17 Dec 1992
Bhai Shamsher Singh (deceased by L.Rs.) and another Vs Punjab State
Punjab And Haryana At Chandigarh · (1993) 1 ACC 650 : (1993) ACJ 1029 : AIR 1993 P&H 257 : (1993) 103 PLR 757
Motor Vehicles Act, 1939 — Section 110
High Courts17 Dec 1992
Ram Lal and Another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1993) CriLJ 1564 : (1993) 3 RCR(Criminal) 67
Criminal Procedure Code, 1973 (CrPC) — Section 354(3)
High Courts17 Dec 1992
Jullundur Ludhiana Transport Co. Regd. Vs The State Transport and Others
Punjab And Haryana At Chandigarh · (1993) 2 ACC 25
Motor Vehicles Act, 1939 — Section 57(3)
High Courts16 Dec 1992Allowed
Arjan Singh and Another Vs Surjit Singh and Others
Punjab And Haryana At Chandigarh · (1994) 1 DMC 533
Hindu Succession Act, 1956 — Section 14(1)
High Courts16 Dec 1992
Shri Jagir Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 315 : (1993) 103 PLR 376
Constitution of India, 1950 — Article 226, 227, 311
High Courts15 Dec 1992Dismissed
Mohant Jyoti Sarup Chela Mohant Bhagwan Dass Vs Shiromani Gurdwara Parbandhak Committee
Punjab And Haryana At Chandigarh · (1993) 105 PLR 123
Sikh Gurdwaras Act, 1925 — Section 87(1)
High Courts15 Dec 1992
State of Haryana Vs Chaudhry Ram Vohra
Punjab And Haryana At Chandigarh · (1993) 2 AICLR 226 : (1993) 2 RCR(Criminal) 33
High Courts15 Dec 1992Dismissed
Sukhdev Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1993) 103 PLR 234
Land Acquisition Act, 1894 — Section 23